Jayakumar vs The State Of Kerala
2021 Latest Caselaw 6287 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

                THE HONOURABLE MR. JUSTICE SATHISH NINAN

    MONDAY, THE 22ND DAY OF FEBRUARY 2021 / 3RD PHALGUNA, 1942

                       WP(C).No.34608 OF 2019(A)


PETITIONER/S:

                JAYAKUMAR,AGED 44 YEARS
                S/O.RAMAKRISHNAN, VINAYAKA STREET, WADAKKANCHERY
                P.O., ALATHUR TALUK, PALAKKAD DISTRICT-678 683

                BY ADV. SRI.G.SREEKUMAR (CHELUR)

RESPONDENT/S:

      1         THE STATE OF KERALA
                REPRESENTED BY THE SECRETARY TO GOVERNMENT, LOCAL
                SELF GOVERNMENT DEPARTMENT, GOVERNMENT SECRETARIAT,
                THIRUVANANTHAPURAM DISTRICT-695 001

      2         THE WADAKKANCHERY GRAMA PANCHYATH
                OFFICE OF THE WADAKKANCHERY GRAMA PANCHYATH,
                REPRESENTED BY TS SECRETARY, WADAKKANCHERY P.O.,
                PALAKKAD DISTRICT-678 683

      3         SUBHA,AGED 39 YEARS
                D/O. LATE AMANTHARAMAN, GOKULAM, GRAMOM ROAD,
                WADAKKANCHERY AMSOM DESOM, WADAKKANCHERY P.O.,
                PALAKKAD DISTRICT-678 683


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
22.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.34608 OF 2019(A)         2




                             JUDGMENT

The petitioner has filed a memo seeking permission to withdraw

the Writ Petition. Memo recorded. Permission granted. The Writ

Petition is dismissed as withdrawn without prejudice.

Sd/-

SATHISH NINAN JUDGE

sd

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 A TRUE COPY OF THE DOCUMENT EXECUTED AS DOCUMENT BEARING NO.342 OF 09 OF THE WADAKKANCHERY SRO DATED 28.109

EXHIBIT P2 A TRUE COPY OF THE DOCUMENT BEARING NO.

2932 OF 19 DATED 11.11.19 OF WADAKKANCHERY SRO

EXHIBIT P3 A TRUE COPY OF THE COMMUNICATION WHICH THE PETITIONER RECEIVES FROM THE OFFICE OF THE SECOND RESPONDENT DATED 28.12.18

EXHIBIT P4 A TRUE COPY OF THE CAVEAT ORIGINAL PETITION FILED BY THE THIRD RESPONDENT ON THE PETITIONER DATED 2.12.19

EXHIBIT P5 A TRUE COPY OF THE SUIT FILED BY THE PETITIONER AS OS NO.427 OF 2019 DATED 2.12.19 BEFORE THE MUNSIFF COURT, ALATHUR

EXHIBIT P6 A TRUE COPY OF THE COMPLAINT OF THE PETITIONER DATED 29.11.19

EXHIBIT P7 A TRUE COPY OF THE RECEIPT ISSUED DATED 29.11.19

EXHIBIT P8 A TRUE COPY OF THE REQUEST OF THE PETITIONER DATED 30.11.19

EXHIBIT P9 A TRUE COPY OF THE RECEIPT ISSUED DATED 30.11.19

EXHIBIT P10 A TRUE COPY OF THE BUILDING PERMIT ISSUED BY THE SECOND RESPONDENT TO THE THIRD RESPONDENT DATED 22.11.19

EXHIBIT P11 A TRUE COPY OF THE APPLICATION SUBMITTED BY THE THIRD RESPONDENT DATED 25.10.19

EXHIBIT P12 A TRUE COPY OF THE REPORT BY THE DEPARTMENT OF CIVIL ENGINEERING DEPARTMENT OF NSS COLLEGE, PALAKKAD DATED 10.12.18

EXHIBIT P13 A TRUE COPY OF THE OFFICE NOTES OF THE SECOND RESPONDENT DATED 15.11.9