Citation : 2021 Latest Caselaw 6269 Ker
Judgement Date : 22 February, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
MONDAY, THE 22ND DAY OF FEBRUARY 2021 / 3RD PHALGUNA, 1942
Con.Case(C).No.52 OF 2021 IN WP(C). 13564/2020
JUDGMENT IN WP(C) 13564/2020(U) OF HIGH COURT OF KERALA
DATED 13.11.2020
-----------------------
PETITIONER/PETITIONER IN WPC :-
MARY JESNI, AGED 33 YEARS
W/O.JOHN BITTO, LPST,
ST.THOMAS GIRLS HIGH SCHOOL, PERUMANOOR,
ERNAKULAM - 682 015,
RESIDING AT ATHIPOZHI HOUSE, MUNDAMVELI P.O.,
KOCHI - 682 507.
BY ADVS.
SRI.ELVIN PETER P.J.
SRI.K.R.GANESH
RESPONDENT/4TH RESPONDENT IN THE WPC :-
SMT.OMANA
(AGE AND HUSBAND'S NAME NOT KNOWN TO THE
PETITIONER), DISTRICT EDUCATIONAL OFFICER,
OFFICE OF THE DISTRICT EDUCATIONAL OFFICER,
ERNAKULAM - 682 011.
BY SRI.BIJOY CHANDRAN, GP
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 22.02.2021, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
Con.Case(C).No.52 OF 2021
-: 2 :-
JUDGMENT
Dated this the 22nd day of February, 2021
It is submitted by the learned Government Pleader, on
instructions, that the directions contained in the judgment have been
complied with. The said submission is recorded. The Contempt of
Court Case is closed.
Sd/-
ANU SIVARAMAN JUDGE
Jvt/24.2.2021 Con.Case(C).No.52 OF 2021
APPENDIX PETITIONER'S EXHIBITS:
ANNEXURE A1 TRUE COPY OF THE ALL INDIA SENIOR SCHOOL CERTIFICATE EXAMINATION AWARDED TO THE PETITIONER BY THE CENTRAL BOARD OF SECONDARY EDUCATION DATED 23.5.2004.
ANNEXURE A2 TRUE COPY OF THE TTC CERTIFICATE AWARDED BY THE GOVERNMENT OF KERALA, DEPARTMENT OF EDUCATION TO THE PETITIONER.
ANNEXURE A3 TRUE COPY OF THE K-TET CERTIFICATE AWARDED BY THE GOVERNMENT OF KERALA, DEPARTMENT OF GENERAL EDUCATION TO THE PETITIONER DATED 3.8.2017.
ANNEXURE A4 TRUE COPY OF THE GOVERNMENT ORDER G.O.RT.NO.1501/EDN. DATED 25.5.1965.
ANNEXURE A5 TRUE COPY OF THE ORDER DATED 1.6.2016 ISSUED BY THE 5TH RESPONDENT APPOINTING THE PETITIONER AS LPSA.
ANNEXURE A6 TRUE COPY OF THE ORDER NO.DPI/4579/2019-EC3 DATED 1.11.2019 ISSUED BY THE 2ND RESPONDENT.
ANNEXURE A7 TRUE COPY OF THE ORDER DATED 1.6.2018 ISSUED BY THE 5TH RESPONDENT APPOINTING THE PETITIONER AS LPST WITH EFFECT FROM 1.6.2018 IN THE REGULAR VACANCY.
ANNEXURE A8 TRUE COPY OF THE ORDER NO.B5-3898/2018/D.DIS.
DATED 7.9.2019 ISSUED BY THE 4TH RESPONDENT REJECTING THE APPROVAL OF APPOINTMENT OF THE PETITIONER.
ANNEXURE A9 TRUE COPY OF THE ORDER NO.B2/22857/19/D.D.E/D.DIS.
DATED 20.5.2020 ISSUED BY THE 3RD RESPONDENT REJECTING THE APPEAL FILED BY THE 5TH RESPONDENT MANAGER.
ANNEXURE A10 TRUE COPY OF THE GOVERNEMNT ORDER G.O.(MS) NO.232/2009/G.EDN. DATED 30.11.2009 REFERRED TO IN EXT.P9.
ANNEXURE A11 TRUE COPY OF THE GOVERNMENT ORDER G.O.(MS) NO.281/12/G.EDN. DATED 14.9.2012 REFERRED TO IN EXT.P9.
Con.Case(C).No.52 OF 2021
ANNEXURE A12 TRUE COPY OF THE GOVERNMENT ORDER G.O.(RT) NO.534/02/G.EDN DATED 19.3.2002 REFERRED TO IN EXT.P9.
ANNEXURE A13 TRUE COPY OF THE GOVERNMENT ORDER G.O.(RT) NO.67/2018/G.EDN. DATED 22.5.2018 REFERRED TO IN EXT.P9.
ANNEXURE A14 TRUE COPY OF THE CERTIFICATE DATED 26.6.2020 ISSUED BY THE HEADMISTRESS OF THE ST. THOMAS GIRL'S HIGH SCHOOL.
ANNEXURE A15 TRUE COPY OF THE JUDGMENT DATED 12.11.2009 IN WPC NO.19231/2009 OF THIS HON'BLE COURT.
ANNEXURE A16 CERTIFIED COPY OF THE JUDGMENT DATED 25.11.2009 IN W.A.NO.2684/2009 OF THIS HON'BLE COURT.
ANNEXURE A17 CERTIFIED COPY OF THE JUDGMENT DATED 13.11.2020 IN WPC NO.13564/2020 OF THIS HON'BLE COURT.
//TRUE COPY//
P.A. TO JUDGE
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