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Nimesh M. K vs Union Of India
2021 Latest Caselaw 6260 Ker

Citation : 2021 Latest Caselaw 6260 Ker
Judgement Date : 22 February, 2021

Kerala High Court
Nimesh M. K vs Union Of India on 22 February, 2021
                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

                   THE HONOURABLE MR.JUSTICE V.G.ARUN

    MONDAY, THE 22ND DAY OF FEBRUARY 2021 / 3RD PHALGUNA, 1942

                        WP(C).No.2990 OF 2021(W)


PETITIONER/S:

                NIMESH M. K.
                AGED 46 YEARS
                S/O. KANNAN, MANAKKAL HOUSE,
                AMBALAMEDU P. O., PINCODE - 682 303.

                BY ADVS.
                SRI.SHIBU JOSEPH
                SRI.AJITH VISWANATHAN
                SHRI. SAYED MANSOOR BAFAKHY THANGAL
                SMT.DRISYA KAMAL

RESPONDENT/S:

      1         UNION OF INDIA
                REPRESENTED BY THE SECRETARY,
                MINISTRY OF SOCIAL JUSTICE AND EMPOWERMENT,
                ROOM NO.202, FLOOR C WING,
                SHASTRI BHAVAN, NEW DELHI.

      2         NATIONAL COMMISSION FOR SCHEDULE CASTE
                5TH FLOOR, LOK NAYAK BHAVAN,
                KHAN MARKET, NEW DELHI - 110 003.

      3         THE DIRECTOR
                CENTRAL BUREAU OF INVESTIGATION,
                C. G. O. COMPLEX, LODHI ROAD, NEW DELHI.

      4         HINDUSTAN PETROLEUM CORPORATION LIMITED
                REPRESENTED BY CHAIRMAN AND MANAGING DIRECTOR,
                CENTRALISED PROCUREMENT OFFICE, 6TH FLOOR, PETROLEUM
                HOUSE, 17 JAMSHEDJI TATA ROAD, MUMBAI - 400 020.

      5         SHABU SUBRAN
                S/O. SUBRAN, VATHEKKAN HOUSE, KUTTIKAD P. O.,
                KOORKKAMATTOM, THRISSUR - 680 724.

      6         RAMESH KUMAR
                S/O. SHRI KALIDASAN, KOMBILAMPARAMBIL,
                ANNAMANADA P. O., KALLUR THEKKUMMURI,
                THRISSUR, PINCODE - 680 741.
 WP(C).No.2990 OF 2021(W)      ..2..


             R1, R3 BY ADV. SHRI.P.VIJAYAKUMAR, ASG OF INDIA

OTHER PRESENT:

             SC FOR R4 M.GOPIKRISHNAN NAMBIAR

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
22.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.2990 OF 2021(W)          ..3..




                            JUDGMENT

Dated this the 22nd day of February 2021

On pendency of W.P.(C) No.32046/2019 filed by

the petitioner seeking the very same tender

proceedings being pointed out, the learned Counsel

for the petitioner seeks permission to withdraw this

writ petition with liberty to take appropriate steps in

the other writ petition (W.P.(C)No.32046/2019). The

request is accepted and the writ petition is dismissed

as withdrawn with the liberty sought.

Sd/-

                                            V.G.ARUN
    SB/23/02/2021                             JUDGE
                           //true copy //


                            P.A To Judge
 

 
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