Dr. Dhanya A.P vs The State Of Kerala
2021 Latest Caselaw 6250 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

    MONDAY, THE 22ND DAY OF FEBRUARY 2021 / 3RD PHALGUNA, 1942

                      WP(C).No.10841 OF 2019(E)


PETITIONERS:

      1        DR. DHANYA A.P, AGED 33 YEARS,
               D/O.A.K.PAVITHRAN, RESIDING AT AMBATTU HOUSE,
               MANJAPRA (P.O), ANKAMALY (VIA),
               ERNAKULAM DISTRICT, PIN- 683 581.

      2        DR.SAGAR, AGED 29 YEARS, S/O.P.A.MANOHARAN,
               RESIDING AT PUTHENPURAYIL HOUSE,
               MULAKULAM NORTH (P.O), PIRAVOM (VIA),
               ERNAKULAM DISTRICT, PIN- 686664.

      3        DR.JINCY KURIAKOSE, AGED 35 YEARS,
               D/O.T.J.KURIAKOSE,
               RESIDING AT THOTTAKUNNEL HOUSE,
               ARAKKUNNAM (P.O), ERNAKULAM DISTRICT,
               PIN- 682 313.

      4        DR.JISNY THOMAS, AGED 28 YEARS,
               D/O.THOMAS K.L., RESIDING AT KATTIPARAMBIL HOUSE,
               CHETTIKKAD, KUNJITHAI (P.O), ERNAKULAM DISTRICT,
               PIN- 683 522.

               BY ADVS.
               SRI.JAWAHAR JOSE
               SMT.CISSY MATHEWS
               SRI.SARUN RAJAN

RESPONDENTS:

      1        THE STATE OF KERALA,
               REPRESENTED BY ITS SECRETARY,
               HEATH AND FAMILY WELFARE DEPARTMENT,
               GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM, PIN- 695001.

      2        THE STATE MISSION DIRECTOR,
               NATIONAL AYUSH MISSION (NAM),
               STATE AYUSH HEALTH SOCIETY,
               5TH FLOOR, AROGYA BHAVAN,
               M.G.ROAD, THIRUVANANTHAPURAM,
               PIN- 695001.
 WP(C).No.10841 OF 2019

                           -2-

     3     THE STATE PROGRAMME MANAGER(HOMOEO),
           NATIONAL AYUSH MISSION (NAM),
           1ST FLOOR, DEEPA ARCADE,
           GENERAL HOSPITAL JUNCTION,
           NEAR HOLY ANGELS CONVENT SCHOOL,
           THIRUVANANTHAPURAM, PIN-695 001.

     4     THE DISTRICT MEDICAL OFFICER (HOMOEO),
           NEAR PUBLIC HEALTH CENTRE, I.M.G.JUNCTION,
           KUSUMAGIRI (P.O), KAKKANAD (VIA),
           ERNAKULAM, PIN- 682030.

     5     DR.SMITHA MOHAN,
           AYUSH MEDICAL OFFICER (NAM-HOMOEO),
           GOVERNMENT HOMOEO HOSPITAL, PULLEPADY,
           KALLOOR(P.O), ERNAKULAM, PIN- 682017.

     6     DR.ASSENA K.A.,
           AYUSH MEDICAL OFFICER (NAM-HOMOEO),
           GOVERNMENT HOMOEO DISPENSARY,
           SREEMOOLANAGARAM (P.O),
           ERNAKULAM DISTRICT, PIN- 683580.

     7     DR.NAMITHA BENOY,
           AYUSH MEDICAL OFFICER (NAM-HOMOEO),
           GOVERNMENT HOMOEO DISPENSARY,
           NEDUMBASSERY, MAYKAD,
           KARIYAD (P.O), ERNAKULAM DISTRICT,
           PIN- 683585.

     8     DR.ELDHO PAUL,
           AYUSH MEDICAL OFFICER (NAM-HOMOEO),
           GOVERNMENT HOMOEO DISPENSARY,
           THURUTHY, KURUPPUMPADY (VIA),
           ERNAKULAM DISTRICT, PIN- 683545.

           BY ADVS.SRI. ADVS.M.AJAY - SC,
                   SRI. SUNIL KUMAR KURIAKOSE - GP

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 22.02.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C).No.10841 OF 2019

                           -3-

                         JUDGMENT

The learned counsel for the petitioners

submits that he has been instructed not to

press this writ petition.

Consequently, this writ petition is

dismissed as being not pressed.

Sd/-

DEVAN RAMACHANDRAN JUDGE