Jijo George vs Jeevan Babu
2021 Latest Caselaw 6195 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

               THE HONOURABLE SMT. JUSTICE P.V.ASHA

     FRIDAY, THE 19TH DAY OF FEBRUARY 2021 / 30TH MAGHA,1942

         Con.Case(C).No.137 OF 2021 IN WP(C). 22241/2019

AGAINST THE ORDER/JUDGMENT IN WP(C) 22241/2019(E) OF HIGH COURT OF
                              KERALA


PETITIONER/PETITIONER:

             JIJO GEORGE
             AGED 27 YEARS
             S/O GEORGE K C,
             PUNNACKAL HOUSE,
             VENNIKULAM. P O, PATHANAMTHITTA DISTRICT,
             PIN-689544.

             BY ADV. SMT.T.B.REMANI

RESPONDENT/2ND RESPONDENT:

             JEEVAN BABU
             AGE NOT KNOWN TO THE PETITIONER, FATHER'S NAME NOT
             KNOWN TO THE PETITIONER,
             THE DIRECTOR OF GENERAL EDUCATION, JAGATHY,
             THIRUVANANTHAPURAM, PIN-695014.



             ADV.SMT.PRINCY XAVIER, GP

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 19.02.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Con.Case(C).No.137/2021(S)
                               2




                             JUDGMENT

Dated this the 19th day of February 2021

The learned counsel on both sides submit

that the directions contained in the judgment

dated 23.07.2020 in W.P.(C)No.22241/2019 have

already been complied with.

Hence, the Contempt Case(Civil) is closed.

Sd/-

P.V.ASHA JUDGE DM Con.Case(C).No.137/2021(S)

APPENDIX PETITIONER'S EXHIBITS:

ANNEXURE-A1 THE CERTIFIED COPY OF THE JUDGMENT DATED 23.07.2020 IN WPC NO. 22241/2019.

ANNEXURE-A2 TRUE COPY OF THE RECEIPT ISSUED TO THE PETITIONER SHOWING ACKNOWLEDGMENT OF ANNEXURE A1 JUDGMENT BY THE MANAGER.

ANNEXURE-A3 TRUE COPY OF THE POSTAL RECEIPT.

RESPONDENTS EXHIBITS: NIL

//TRUE COPY//

PA TO JUDGE