Against Judgment Dated ... vs M. Siddique Master
2021 Latest Caselaw 6194 Ker

WA 1747/2020                     1/1

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              Present:
               THE HONOURABLE MR.JUSTICE C.T.RAVIKUMAR
                                 &
                THE HONOURABLE MR. JUSTICE K.HARIPAL

         Friday,the 19th day of February 2021/30th Magha,1942

   For    information            purpose only
                        WA No.1747/2020
Against judgment dated 14.12.2020 in WP(C) No.22982/2020 of
this Court.
APPELLANTS/PETITIONERS
1.   M. SIDDIQUE MASTER,
     S/O LATE MUHAMED M, PRESIDENT, ANAKKAYAM SERVICE CO-
     OPERATIVE BANK LTD, NO.F 880, ANAKKAYAM P O, MALAPPURAM
     DISTRICT-676509, RESIDING AT MADATHODI HOUSE, PERIMBALAM P
     O, MALAPPURAM DISTRICT-676509.

AND 12 OTHERS
    BY ADVS.SRI.GEORGE POONTHOTTAM (SR.) & SMT.NISHA GEORGE
RESPONDENTS/RESPONDENTS
1.     THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES,
      B2 BLOCK, CIVIL STATION, MALAPPURAM-676505.

AND ANOTHER
   GOVERNMENT PLEADER FOR R1 & R2.
   Prayer for interim relief in the Writ Appeal stating that
in the circumstances stated in the appeal memorandum the High
Court be pleased to stay all further proceedings pursuant to
Exhibits-P6 and P7, pending disposal of the Writ Appeal.

   This Writ Appeal again coming on for orders on 19.02.2021
upon perusing the appeal memorandum and this Court's order
dated 22-01-2021, the court on the same day passed the
following:-
                          O R D E R

Interim order stands extended by one month.

19-02-2021

Sd/- C.T.RAVIKUMAR,JUDGE Sd/- K.HARIPAL,JUDGE

/true copy/ Sd/-

ASSISTANT REGISTRAR