Friday vs Sulekha P.B.
2021 Latest Caselaw 6181 Ker

Con.Case(C) 1450/2020                  1/1

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   Present:
                    THE HONOURABLE MR. JUSTICE SHAJI P.CHALY

             Friday,the 19th day of February 2021/30th Magha,1942
          Contempt Case(C) No.1450/2020(S) in WP(C) No.25400/2019

PETITIONERS/PETITIONERS IN WPC NO.25400/2019
     1.   SULEKHA P.B., AGED 59 YEARS,
    For information purpose only
          W/O.JAGEER P.P., PALISSERY HOUSE, AISWARYA NAGAR AN-3,
          NORTH PARAVUR - 683 513, ERNAKULAM DISTRICT.
          (RETIRED ASSOCIATE PROFESSOR OF CHEMISTRY,
          SNM COLLEGE, MALIANKARA)
     2.   USHA E.M., AGED 59 YEARS,W/O.ANILKUMAR C.K.,
          CHERAMPARAMBIL,NEAR AMRITHA MADOM,KODUNGALLORE-680664,
          THRISSUR DISTRICT.
          (RETIRED ASSOCIATE PROFESSOR OF CHEMISTRY,
          SNM COLLEGE, MALIANKARA).
     3.   HONEY T.R., AGED 57 YEARS,W/O.SURESH V.R.,
          VADAYIL HOUSE, STAR LANE ROAD,CHERAI-683 514,
          ERNAKULAM DISTRICT.
          (RETIRED ASSOCIATE PROFESSOR OF CHEMISTRY,
          SNM COLLEGE, MALIANKARA).
BY ADVOCATES M/S C.SIVADAS & V.K.PRASAD.

RESPONDENT/RESPONDENT NO.3 IN WPC NO.25400/2019

      DR.M.G. BHUVANESWARY, AGED 54 YEARS,
      W/O. VENU P.B., PRINCIPAL, S.N.M. COLLEGE,
      MALIANKARA-683 516, ERNAKULAM DISTRICT.

      This Contempt of Court Case(Civil) having come up for orders
on 19/02/2021,the Court on the same day passed the following:

                                   O R D E R

Sufficient opportunity was given to the respondent to submit an affidavit before this Court and inspite of the same, necessary instructions are not forthcoming to the office of the Advocate General to proceed with the contempt case.

Therefore, to report compliance of the directions contained in the judgment, post the matter on 12/03/2021.

19-02-2021 Sd/-

SHAJI P.CHALY,JUDGE

/true copy/ Sd/-

ASSISTANT REGISTRAR