A.N.Sankaran vs The Union Of India
2021 Latest Caselaw 6069 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                 THE HONOURABLE MR. JUSTICE A.M.BADAR

     FRIDAY, THE 19TH DAY OF FEBRUARY 2021 / 30TH MAGHA,1942

                      WP(C).No.13972 OF 2017(V)


PETITIONER:

               A.N.SANKARAN
               AGED 49 YEARS
               AYYAPPATH HOUSETHIRUVALLUKKAVU, CHERPU.P.O.THRISSUR-
               680 561

               BY ADV. SRI.TOMSON T.EMMANUEL

RESPONDENTS:

      1        THE UNION OF INDIA
               REPRESENTED BY THE SECRETARY, MINISTRY OF
               FINANCE(DEPARTMENT OF REVENUE)NORTH BLOCK, NEW DELHI-
               110 001

      2        THE DIRECTOR OF INCOME TAX INVESTIGATION
               OFFICE OF THE DIRECTOR GENERAL OF INCOME TAX
               INVESTIGATIONVYTTILA, KOCHI- 682 019

      3        THE DEPUTY DIRECTOR OF INCOME TAXINVESTIGATION
               AAYAKAR BHAVAN, S.T NAGARTHRISSUR- 680 001

      4        THE INCOME TAX OFFICER
               WARD-2(4)AAYAKAR BHAVAN, S.T NAGARTHRISSUR- 680 001

               R1 BY ADV. SRI.P.K.R.MENONSR.COUNSEL GOITAXES
               R1-2 BY SRI.JOSE JOSEPH, SC, FOR INCOME TAX
               R2 BY ADV. SRI.P.K.R.MENON,SR.COUNSEL, GOI(TAXES)

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.13972 OF 2017(V)

                                   2

                             JUDGMENT

Dated this the 19th day of February 2021

The learned counsel for the petitioner submits that the petitioner

has filed memo for withdrawal of the petition and the petitioner is not

willing to prosecute the petition as he has availed the benefits of the

Amnesty Scheme, Vivad se Vishwas.

In this view of the matter, the petition is dismissed as withdrawn.

Sd/-

A.M.BADAR Nsd //true copy// JUDGE PA to Judge WP(C).No.13972 OF 2017(V)

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 THE TRUE COPY OF THE CERTIFICATE DATED 28.5.2014 ISSUED BY THE MANAGER, DISTRICT INDUSTRIES CENTRE, THRISSUR

EXHIBIT P2 THE TRUE COPY OF THE LICENSE DATED 1.4.2014 ISSUED BY THE SECRETARY, CHERPU GRAMA PANCHAYATH

EXHIBIT P3 THE TRUE COPIES OF THE INCOME TAX RETURNS DATED 10.9.2015, FILED BY THE PETITIONER FOR THE A.Y 2015-2016

EXHIBIT P4 THE TRUE COPY OF THE PROFIT AND LOSS ACCOUNT AND BALANCE SHEET FOR THE YEAR ENDED 31.3.2015

EXHIBIT P5 THE TRUE COPY OF THE CERTIFICATE DATED 18.5.2016 ISSUED BY THE CHEIF MANAGER, SBT, URAKOM BRANCH, THRISSUR

EXHIBIT P6 THE TRUE COPY OF THE PANCHANAMAS(02 NOS) DATED 5.5.2016 AND THE LIST OF INVENTORY SHOWING THE DETAILS OF DOCUMENTS/ MATERIALS SEIZED DURING SEARCH

EXHIBIT P7 THE TRUE COPY OF THE LETTER DATED 20.5.2016 SUBMITTED BY THE PETITIONER TO THE 2ND RESPONDENT

EXHIBIT P8 THE TRUE COPY OF THE EXTRAT OF THE DELIVERY BOOK SHOWING THE ACKNOWLEDGMENT OF EXT P7 LETTER ON 20.5.2016 BY THE OFFICE OF THE 2ND RESPONDENT