John P.V vs Annamma
2021 Latest Caselaw 5986 Ker

Mat.Appeal.No.480/2020               1

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

           THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                                     &

                  THE HONOURABLE MR.JUSTICE C.S.DIAS

    THURSDAY, THE 18TH DAY OF FEBRUARY 2021 / 29TH MAGHA,1942

                         Mat.Appeal.No.480 OF 2020

  AGAINST THE ORDER/JUDGMENT IN OP 20/2017 DATED 19-06-2020 OF
                     FAMILY COURT, PALAKKAD


APPELLANT/S:

                JOHN P.V.,
                AGED 73 YEARS
                S/O. LATE VARKEY, GOPIKAS AUDITORIUM OUT HOUSE,
                OPPOSITE JAS THEATRE, OTTAPALAM, PIN-679 101,
                PALAKKAD DISTRICT.

                BY ADVS.
                DR.K.P.SATHEESAN (SR.)
                SRI.P.MOHANDAS (ERNAKULAM)
                SRI.K.SUDHINKUMAR
                SRI.S.K.ADHITHYAN
                SRI.SABU PULLAN
                SRI.GOKUL D. SUDHAKARAN

RESPONDENT/S:

                ANNAMMA,
                AGED 65 YEARS,
                W/O.JOHN P.V., MULLASSERY VEEDU, THOTTAKKARA P.O.,
                OTTAPPALAM TALUK, PALAKKAD DISTRICT, PIN-679 102.

                R1 BY ADV. SRI.PRATHAP. S.R.K.
                R1 BY ADV. SHRI.DHANANJAY DEEPAK
                R1 BY ADV. SHRI.JISSMON A KURIAKOSE

     THIS MATRIMONIAL APPEAL HAVING BEEN FINALLY HEARD ON
     18.02.2021, THE COURT ON THE SAME DAY DELIVERED THE
     FOLLOWING:
 Mat.Appeal.No.480/2020        2




                           JUDGMENT

Dated this the 18th day of February, 2021 A.Muhamed Mustaque, J.

This matrimonial appeal is dismissed as not

pressed.

Sd/-

A.MUHAMED MUSTAQUE JUDGE

Sd/-

C.S.DIAS JUDGE DG