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Niyas vs Seenabeevi
2021 Latest Caselaw 5984 Ker

Citation : 2021 Latest Caselaw 5984 Ker
Judgement Date : 18 February, 2021

Kerala High Court
Niyas vs Seenabeevi on 18 February, 2021
        IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

      THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                              &

              THE HONOURABLE MR.JUSTICE C.S.DIAS

THURSDAY, THE 18TH DAY OF FEBRUARY 2021 / 29TH MAGHA,1942

                    OP (FC).No.576 OF 2019

   AGAINST THE ORDER/JUDGMENT IN OP 509/2018 OF FAMILY
                     COURT, CHAVARA


PETITIONER:

              NIYAS, AGED 41 YEARS, S/O.SHAHUL HAMEED,
              KANJIKKAL THAARAYIL VEEDU, NEELIKULAM MURI,
              KULASEKHARAPURAM VILLAGE, KARUNAGAPPALLY
              TALUK, KOLLAM DISTRICT.

              BY ADVS.
              SRI.SUBHASH CYRIAC
              SMTSHEEBA JOSEPH

RESPONDENT:

              SEENABEEVI, AGED 32 YEARS
              W/O.NIYAS,CHARUVILA KIZHEKKETHIL,AVANEESWARAM
              MURI,THALAVOOR VILLAGE,KOTTARAKKARA,KOLLAM
              DISTRICT,PIN-691506,FROM KANJIKKAL THARAYIL
              VEEDU,NEELIKULAM MURI,KULASEKHARAPURAM
              VILLAGE,KARUNAGAPALLY TALUK,
              KOLLAM DISTRICT-690544.


     THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON
18-02-2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 OP (FC).No.576 OF 2019

                           ..2..




                         JUDGMENT

Dated this the 18th day of February 2021 A.Muhamed Mustaque, J

The learned counsel for the petitioner submits

that the matter has become infructuous.

Accordingly, this original petition is dismissed as infructuous.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

Sd/-

C.S.DIAS

JUDGE

PR OP (FC).No.576 OF 2019

..3..

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE ORIGINAL PETITION NO.509/18 OF FAMILY COURT,CHAVARA.

EXHIBIT P2 TRUE COPY OF THE I.A.N0.1267/19 IN OP NO.509/2018 OF FAMILY COURT,CHAVARA.

EXHIBIT P3 TREU COPY OF THE OBJECTION TO EXT.P2.

EXHIBIT P4 TRUE COPY OF THE ORDER IN I.A.NO.1267/19 DATED 02.09.2019.

EXHIBIT P5 TRUE COPY OF THE JUDGMENT IN OP(FC)NO.537/19 OF THIS HONOURABLE COURT.

EXHIBIT P6 TRUE COPY OF THE I.A. 1824/19 IN O.P.

NO.509/2018 OF FAMILY COURT, CHAVARA.

 
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