P.C.Chinnakutti vs P.C.Chinnakutti
2021 Latest Caselaw 5823 Ker

Citation : 2021 Latest Caselaw 5823 Ker
Judgement Date : 17 February, 2021

Kerala High Court

P.C.Chinnakutti vs P.C.Chinnakutti on 17 February, 2021

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

     THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR

                                &

            THE HONOURABLE MR. JUSTICE GOPINATH P.

  WEDNESDAY, THE 17TH DAY OF FEBRUARY 2021 / 28TH MAGHA,1942

                      WA.No.344 OF 2021

     AGAINST THE ORDER/JUDGMENT DATED 01.12.2020 IN WP(C)
            36845/2018(E) OF HIGH COURT OF KERALA


APPELLANT/5TH RESPONDENT IN WP(C):

            P.C.CHINNAKUTTI
            AGED 72 YEARS
            MANAGER, MKMHS, PIRAVOM-686 664.

            BY ADVS.
            SRI.K.J.KURIACHAN
            SRI.SUNIL JACOB

RESPONDENTS/PETITIONERS & RESPONDENTS 1 TO 4 IN WP(C):

      1     ST.MARYS ORTHODOX SYRIAN CATHEDRAL
            (PIRAVOM VALIYA PALLI)
            PIRAVOM-686 664, REPRESENTED BY ITS TRUSTEE U.P
            JOHN, S/O PAILY, 78, URAKATIL HOUSE, PAZHOOR,
            PIRAVOM P.O.

      2     FR. SKARIAH VATTAKATTIL,
            VICAR.ST. MARYS ORTHODOX SYRIAN CATHEDRAL,
            PIRAVOM, (PIRAVOM VALIYA PALLI), ERNAKULAM
            DISTRICT, PIN-686 664. KERALA STATE

      3     THE STATE OF KERALA,
            REP BY ITS SECRETARY, (DEPARTMENT OF EDUCATION),
            GOVERNMENT OF SECRETARIAT, THIRUVANANTHAPURAM-695
            001.

      4     THE DEPUTY DIRECTOR OF EDUCATION,
            CIVIL STATION, KAKKANAD, ERNAKULAM-682 030.

      5     THE DISTRICT EDUCATION OFFICER,
            MUVATTUPUZHA EDUCATIONAL DISTRICT,
            MUVATTUPUZHA-686 661.

      6     FR. SIMON CHELLIKKATTIL,
            COR EPISCOPA, CHELLIKKATTIL HOUSE, KALAMPOOR
 W.A. No. 344 of 2021                    :2:


                       P.O.PIRAVOM-686 664.

                       BY GOVERNMENT PLEADER SMT. RAJI T BHASKAR,
                       BY ADV.SRI.P MARTIN JOSE

     THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON
17.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.A. No. 344 of 2021                :3:




                               JUDGMENT

A.K.Jayasankaran Nambiar, J

It is submitted by the learned counsel for the appellant that

the appellant does not wish to pursue the Writ Appeal. Accordingly,

the Writ Appeal is dismissed as not pressed.

Sd/-

A.K.JAYASANKARAN NAMBIAR JUDGE

Sd/-

GOPINATH P.

JUDGE

mns/17.02.2021