For Information Purpose Only vs Dr.Prasanth
2021 Latest Caselaw 5811 Ker

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                   IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       Present:
                   THE HONOURABLE MR. JUSTICE A.HARIPRASAD
                                          &
               THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

    For   information purpose only
                                th                          th
     Wednesday,the 17 day of February 2021/28 Magha,1942
                              IA/1/2021 IN RCRev./28/2021
RCA No.46/2019 of the RENT CONTROL APPELLATE AUTHORITY/
ADDITIONAL DISTRICT COURT, IRINJALAKUDA
RCP No.54/2012 of the RENT CONTROL COURT/PRINCIPAL MUNSIFF
COURT ,IRINJALAKUDA
PETITIONER/REVISION PETITIONER
      DR.PRASANTH,SREYAS DENTAL CLINIC, ROOM NOS 1/290,291,292,
      KUNDUKAVU THEKKENADA GOPURM COMPLEX, ALAGAPPANAGAR GRAMA
      PANCHAYAT, AMBALLUR VILLAGE, MUKUNDAPURAM TALUK, TRISSUR
      DISTRICT, PIN-680 302.
RESPONDENT/RESPONDENT
      NSS KARAYOGAM NO. 3222,AMBALLUR, AMBALLUR VILLAGE,
      MUKUNDAPURAM TALUK, TRISSUR DISTRICT, REP BY THE
      PRESIDENT,NSS KARAYOGAM NO 3222, AMBALLUR, AMBALLUR
      VILLAGE, MUKUNDAPURAM TALUK, TRISSUR DISTRICT,
      PIN-680 302.

     Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to stay
the operation of the judgment in RCA 46/2019 on the file of
the Rent Control Appellate Authority/Addl. District Court,
Irinjalakuda dated 8/6/2020 till disposal of this revision
petition.


     This application coming on for orders upon perusing the
application and the affidavit filed in support thereof, and
upon hearing the arguments of M/S. REJI MATHEW.M, MATHEW
VARGHESE          &    M.K.MEHRUNISHA         BASIMA,   Advocates   for   the
petitioner, the court passed the following;
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                               O R D E R

Revision petitioner shall clear off all the admitted arrears and continue to pay admitted rent to the respondent.

17-02-2021 Sd/-

For information purpose only A.HARIPRASAD,JUDGE

Sd/-

P.V.KUNHIKRISHNAN,JUDGE

/true copy/ Sd/-

ASSISTANT REGISTRAR