Girish V.Nair vs Renjitha R.Nair
2021 Latest Caselaw 5805 Ker

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OP (FC).No.654 OF 2019

              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

           THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                                   &

                  THE HONOURABLE MR.JUSTICE C.S.DIAS

    WEDNESDAY, THE 17TH DAY OF FEBRUARY 2021 / 28TH MAGHA,1942

                         OP (FC).No.654 OF 2019

    I.A 3154/2019 IN     OP 991/2019 OF FAMILY COURT,TRIVANDRUM


PETITIONER/S:

                GIRISH V.NAIR,
                AGED 36 YEARS
                S/O.VENUGOPALAN P.R., PUNNOOR BUILDINGS, KAIPPUZH
                P.O., KOTTAYAM- 686602.

                BY ADVS.
                SRI.K.N.ABHILASH
                SRI.SUNIL NAIR PALAKKAT

RESPONDENT/S:

                RENJITHA R.NAIR,
                AGED 31 YEARS
                W/O.GIRISH V.NAIR, VISHAKKAM, V.P.S.113A,
                T.C.19/2272, (1), VATTAVILA, THIRUMALA VILLAGE,
                THIRUVANANTHAPURAM- 695006.


     THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD               ON
17.2.2021, THE COURT ON 17-02-2021 DELIVERED THE FOLLOWING:
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OP (FC).No.654 OF 2019




         A.MUHAMED MUSTAQUE & C.S.DIAS, JJ.
             ======================
                  OP(FC) No.654 of 2019
             ======================
         Dated this the 17th day of February, 2021.

                             JUDGMENT

A.MUHAMED MUSTAQUE , J.

The learned counsel appearing for the petitioner

submits that the matter has become infructuous.

Accordingly, the original petition is dismissed as infructuous.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

Sd/-

                                                 C.S.DIAS

SKS/17.2.2021                                     JUDGE

OP (FC).No.654 OF 2019



                             APPENDIX

PETITIONER'S/S EXHIBITS:

EXHIBIT P1 THE TRUE COPY OF THE APPLICATION DATED 22.04.2019 FILED BY THE PETITIONER IN OP(G&W)NO.991/2019 ON THE FILES OF FAMILY COURT, THIRUVANANTHAPURAM.

EXHIBIT P2 THE TRUE COPY OF THE INTERIM ORDER DATED 04.05.2019 IN I.A.NO.1330/2019 IN OP(G&W)NO.991/2019 ON THE FILES OF FAMILY COURT, THIRUVANANTHAPURAM.

EXHIBIT P3 THE TRUE COPY OF THE APPLICATION DATED 03.10.2019 IN I.A.NO.3154/2019 IN OP(G&W)NO.991/2019 ON THE FILES OF FAMILY COURT, THIRUVANANTHAPURAM.

EXHIBIT P4 THE TRUE COPY OF THE ORDER DATED 03.10.2019 IN OP(FC)NO.579/2019 OF THE HON'BLE HIGH COURT OF KERALA.