Mercy P. Issac vs S.Shaji
2021 Latest Caselaw 5800 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

                  THE HONOURABLE MR.JUSTICE C.S.DIAS

   WEDNESDAY, THE 17TH DAY OF FEBRUARY 2021 / 28TH MAGHA,1942

        Con.Case(C).No.1869 OF 2020 IN WP(C). 10909/2020

AGAINST THE ORDER/JUDGMENT IN WP(C) 10909/2020(K) OF HIGH COURT
                           OF KERALA


PETITIONER/S:

                MERCY P. ISSAC,
                AGED 37 YEARS,
                D/O. LATE C. O. ISSAC, L. P. S. A., N. M. L. P. S.,
                VILANGARA, KOTTARAKKARA, KOLLAM - 691 623,
                RESIDING AT BETHEL MANDIRAM, KARICOM,
                KOTTARAKKARA P.O., KOLLAM - 681 531.

                BY ADVS.
                SRI.B.MOHANLAL
                SMT.P.S.PREETHA

RESPONDENT/S:

                S.SHAJI,
                FATHER'S NAME AND AGE NOT KNOWN TO THIS PETITIONER,
                THE ASSISTANT EDUCATIONAL OFFICER, VELIYAM,
                VELIYAM P. O., KOTTARAKKARA, KOLLAM - 691 540.

                R1 BY JESTINE MATHEW, GOVERNMENT PLEADER


    THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN FINALLY
    HEARD ON 17.02.2021, THE COURT ON THE SAME DAY DELIVERED
    THE FOLLOWING:
                           JUDGMENT

Dated this the 17th day of February, 2021

Learned counsel appearing for the petitioner submits

that Annexure-A3 judgment has been complied with by the

respondent. Hence, nothing further survives in the

contempt of court case.

Resultantly, this contempt of court case is closed.

Sd/-

C.S.DIAS JUDGE

DG APPENDIX PETITIONER'S/S EXHIBITS:

ANNEXURE A1 THE TRUE COPY OF THE APPOINTMENT ORDER NO.16/15-16 DATED 01.06.2017 ISSUED BY THE MANAGER AND ITS APPROVAL ORDER NO.F/906/2019 DATED 31.05.2019 ISSUED BY THE RESPONDENT.

ANNEXURE A2 THE TRUE COPY OF THE ORDER NO.F4/121/20/DGE DATED 12.03.2020 ISSUED BY THE DIRECTOR GENERAL OF EDUCATION, THIRUVANANTHAPURAM.

ANNEXURE A3 THE TRUE CERTIFIED COPY OF THE JUDGMENT DATED 04.06.2020 IN W.P.(C) NO.10909/2020 OF THIS HON'BLE COURT.

ANNEXURE A4 THE TRUE COPY OF THE ORDER NO.L2/147/2020/G.EDN. DATED 25.08.2020 ISSUED BY THE GOVERNMENT TO THE RESPONDENT.

ANNEXURE A5 THE TRUE COPY OF THE ORDER NO.F/4565/2020 DATED 30.09.2020 ISSUED BY THE RESPONDENT TO THE PETITIONER.