Vijayashoma.V vs Shri A.Shahjahan Ias
2021 Latest Caselaw 5798 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

            THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

    WEDNESDAY, THE 17TH DAY OF FEBRUARY 2021 / 28TH MAGHA,1942

           Con.Case(C).No.1942 OF 2020 IN WP(C). 5537/2013

 AGAINST THE JUDGMENT IN WP(C)NO.5537/2013(N) DATED 04.06.2015
                                 -----

PETITIONER/S:

      1         VIJAYASHOMA.V, AGED 48 YEARS,
                D/O.P.VIJAYAN(LATE), PRE PRIMARY TEACHER, MANANTHERI
                MOPLA.L.P.SCHOOL, MANANTHERI,
                KANNUR-670643.

      2         SHEEJA K.C., W/O.HAREENDRAN,
                PRE PRIMARY TEACHER, MANANTHERI MOPLA.L.P.SCHOOL,
                KOOTHUPARAMBU P.O., KANNUR-670643.

      3         AJITHA.N, PRE-PRIMARY TEACHER,
                THOLAMBRA UP SCHOOL, THOLAMBRA P.O.,
                KANNUR-670673.

      4         PRIYA.P, PRE-PRIMARY TEACHER, PANAMBATTA NEW
                U.P.SCHOOL, THOLAMBRA P.O., KANNUR-670673.

      5         DIVYA P.P., PRE-PRIMARY TEACHER,
                PANAMBATTA NEW U.P.SCHOOL,
                THOLAMBRA P.O., KANNUR-670673.

      6         SUNIJA.K, PRE-PRIMARY TEACHER, THOLAMBRA,
                U.P.SCHOOL, THOLAMBRA P.O., KANNUR-670673.

      7         SHIJINA P., PRE-PRIMARY TEACHER,
                KIZHAKKUMBAGOM JUNIOR BASIC LP SCHOOL,
                PINARAYI P.O., KANNUR-670741.

      8         PRAMEELA.K, PRE-PRIMARY TEACHER,
                GANAPATHI VILASAM BASIC UP SCHOOL,
                PINARAYI P.O, KANNUR-670641.

      9         ROJA.P., PRE-PRIMARY TEACHER,
                GANAPATHI VILASAM BASIC UP SCHOOL,
                PINARAYI P.O., KANNUR-670641.

      10        REMYA.K., PRE-PRIMARY TEACHER,
                KOLAD JUNIOR BASIC SCHOOL,
                PARAPRAM P.O., KANNUR-670641.
 c.o.(c)No.1942/2020               2



       11       JEESHMA.P., PRE-PRIMARY TEACHER,
                MUZHAPPILANGAD UP SCHOOL,
                MUZHAPPILANGAD P.O., KANNUR-670662.

       12       SHEENA P.I., PRE-PRIMARY TEACHER,
                PANOOR UP SCHOOL, PANOOR P.O.,
                KANNUR-670692.

       13       DIVINA P.P., PRE-PRIMARY TEACHER,
                CHAMPAD, WEST UP SCHOOL P.O.,
                MELE CHAMPAD, KANNUR-670694.

                BY ADVS.
                SRI.KALEESWARAM RAJ
                SRI.VARUN C.VIJAY
                KUM.A.ARUNA


RESPONDENT/S:

       1        SHRI A.SHAHJAHAN IAS,
                FATHERS AGE AND NAME NOT KNOWN TO THE PETITIONER,
                SECRETARY TO THE GOVERNMENT, DEPARTMENT OF GENERAL
                EDUCATION, SECRETARIAT, THIRUVANANTHAPURAM-695001.

       2        JEEVANBABU K. IAS,
                FATHERS AGE AND NAME NOT KNOWN TO THE PETITIONER,
                DIRECTOR OF GENERAL EDUCATION, DIRECTORATE OF
                GENERAL EDUCATION, JAGATHI, THIRUVANANTHAPURAM-
                695014, (FORMERLY DIRECTOR OF PUBLIC INSTRUCTION,
                THIRUVANANTHAPURAM-695001).



                BY SENIOR GOVERNMENT PLEADER, SRI.S GOPINATHAN


THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN FINALLY HEARD ON
17.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 c.o.(c)No.1942/2020           3




                         JUDGMENT

Dated this the 17th day of February 2021

In the light of the order dated 15.02.2021, the

Contempt Case is closed.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

ln

APPENDIX PETITIONER'S/S EXHIBITS:

ANNEXURE I TRUE COPY OF THE JUDGMENT DATED 04.06.2015 IN W.P.(C)NO.5537/2013.

ANNEXURE II TRUE COPY OF THE JUDGMENT DATED 01.08.2012 IN W.A.NO.205 OF 2011. RESPONDENT'S EXHIBITS:NIL.

//TRUE COPY//

P.A.TO JUDGE