M.C.Lalith Kumar vs Malabar Devaswom Board
2021 Latest Caselaw 5157 Ker

         IN THE HIGH COURT OF KERALA AT ERNAKULAM


                            PRESENT

          THE HONOURABLE MR.JUSTICE C.T.RAVIKUMAR

                               &

              THE HONOURABLE MR. JUSTICE K.HARIPAL

 THURSDAY, THE 11TH DAY OF FEBRUARY 2021 / 22ND MAGHA,1942

                    WP(C).No.3248 OF 2021(E)


PETITIONER:

              M.C.LALITH KUMAR
              AGED 52 YEARS,S/O RAGHAVAN NAMBIAR,
              MUNDAYADAN CHANDROTH HOUSE, KOYIPRA,
              PAYYAVOOR P.O.,PAYYAVOOR AMSOM,
              TALIPARAMBA TALUK, KANNUR DISTRICT-670 633.

              BY ADVS.
                         SRI.V.T.MADHAVAN UNNI
                         SRI.V.A.SATHEESH

RESPONDENTS:

     1        MALABAR DEVASWOM BOARD
              HOUSE FED COMPLEX, ERANHIPPALAM P.O.,
              KOZHIKODE DISTRICT-673 006,
              REPRESENTED BY COMMISSIONER

     2        EXECUTIVE OFFICER,
              PAYYAVOOR SREE SIVA TEMPLE,
              PAYYAVOOR P.O.,KANNUR DISTRICT-670 633.

     3        INSPECTOR,
              MALABAR DEVASWOM BOARD, TRICHAMBARAM,
              TALIPARAMBA P.O.,KANNUR DISTRICT-670 141.
 W.P.(C).3248/2021              2



       4      P. PADMA SUNDRAN @ SUNDARAN,
              S/O KUNHIRAMAN C.P, PULLANHIYODAN HOUSE,
              PAYYAVOOR P.O.,PAYYAVOOR AMSOM,
              KANNUR DISTRICT-670 633.

              SRI.R.LAKSHMI NARAYAN, SC, MDB

     THIS WRIT PETITION (CIVIL) HAVING COME UP           FOR
ADMISSION ON 11.02.2021, THE COURT ON THE SAME           DAY
DELIVERED THE FOLLOWING:
 W.P.(C).3248/2021                  3



                            JUDGMENT

Ravikumar, J.

When this matter is taken up for consideration, the learned

counsel appearing for the petitioner, on instructions, sought

permission to withdraw this writ petition. Recording the said

submission, this writ petition is dismissed as withdrawn.

Sd/-

C.T.RAVIKUMAR

JUDGE

Sd/-

K.HARIPAL

JUDGE

spc/