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Lasithan L.G vs Kannur University
2021 Latest Caselaw 4511 Ker

Citation : 2021 Latest Caselaw 4511 Ker
Judgement Date : 8 February, 2021

Kerala High Court
Lasithan L.G vs Kannur University on 8 February, 2021
                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

                 THE HONOURABLE MR. JUSTICE AMIT RAWAL

     MONDAY, THE 08TH DAY OF FEBRUARY 2021 / 19TH MAGHA,1942

                       WP(C).No.38052 OF 2015(F)


PETITIONER/S:

                LASITHAN L.G
                AGED 38 YEARS
                ASSISTANT PROFESSOR IN MECHANICAL ENGINEERING,
                COLLEGE OF ENGINEERING, ADOOR (UNDER IHRD), RESIDING
                AT LASYAM, PERUVATHOOR P.O., KOYILANDY, KOZHIKODE -
                673 620.

                BY ADVS.
                SRI.K.JAJU BABU (SR.)
                SMT.M.U.VIJAYALAKSHMI

RESPONDENT/S:

      1         KANNUR UNIVERSITY
                THAVAKARA CIVIL STATION, KANNUR - 670 002,
                REPRESENTED BY ITS REGISTRAR.

      2         INSTITUTE OF HUMAN RESOURCE DEVELOPMENT
                PRAJOE TOWERS, VAZHUTHACAUD, THIRUVANANTHAPURAM - 695
                014, REPRESENTED BY ITS DIRECTOR.

                R1 BY SRI.M.SASINDRAN, SC, KANNUR UNIVERSITY
                R1-2 BY SRI.V.A.MOHAMMED, SC, IHRD
                R1 BY SRI.VIJU THOMAS, SC, KANNUR UNIVERSITY
                R1 BY SRI.DEEPU THANKAN, SC, IHRD

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD          ON
08.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.38052 OF 2015(F)

                                2




                            JUDGMENT

Dated this the 8th day of February 2021

Learned Counsel for the petitioner submitted that the

matter has become infructuous. Accordingly, this writ petition is

dismissed as infructuous.

Sd/

AMIT RAWAL

JUDGE

Jm/ WP(C).No.38052 OF 2015(F)

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 P1 - TRUE COPY OF RELEVANT EXTRACT OF THE REGULATIONS FOR PH.D PROGRAMME IN KANNUR UNIVERSITY.

EXHIBIT P2 P2 - THE COPY OF NO OBJECTION CERTIFICATE NO. EA3/710/2015/HRD (1) DT. 20.7.2015 ISSUED BY THE 2ND RESPONDENT TO THE PETITIONER.

EXHIBIT P3 P3 - TRUE COPY OF NO EXPERIENCE CERTIFICATE NO. EA3/710/2015/HRD (2) DT. 20.7.2015 ISSUED BY THE 2ND RESPONDENT TO THE PETITIONER.

EXHIBIT P4 P4 - TRUE COPY OF GOVERNMENT ORDER GO(MS) NO. 91/94/H.EDN DT. 08.6.1994.

EXHIBIT P5 P5 - TRUE COPY OF LETTER NO.

2728/J2/11/H.EDN DT. 03.2.2011 ISSUED BY THE PRINCIPAL SECRETARY TO THE ADVISOR, AICTE.

EXHIBIT P6 P6 - TRUE COPY OF HALL TICKET AND INSTRUCTION TO THE CANDIDATES FOR THE ENTRACE TEST FOR PH.D COURSE WORK 29TH SEPTEMBER 2015 ISSUED BY THE 1ST RESPONDENT.

EXHIBIT P7 P7 - TRUE COPY OF QUESTION PAPER NO. M 27865 FOR PH.D ENTRANCE EXAMINIATION 2015.

EXHIBIT P8 P8 - TRUE COPY OF REPRESENTATION DT.

03.11.2015 SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT.

EXHIBIT P9 P9 - RUE COPY OF MEMO NO.ACAD.E2/14076/GEN/2015 DT. 11.12.2015 ISSUED BY THE KANUR UNIVERSITY TO THE PETITIONER.

EXHIBIT P10 P10 - TRUE COPY OF CONSENT LETTER FROM SUPERVISOR RESEARCH DT. 23.7.2015 SENT TO THE CONTROLLER OF EXAMINATION, KANNUR UNIVERSITY.

 
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