Kerala High Court
Sunitha Antony vs Sherly on 8 February, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
MONDAY, THE 08TH DAY OF FEBRUARY 2021 / 19TH MAGHA,1942
OP(C).No.145 OF 2021
E.P.NO.818/1996 IN OS 337/1967 OF III ADDITIONAL MUNSIFF COURT,
THIRUVANANTHAPURAM
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PETITIONER/JUDGMENT DEBTOR/DEFENDANT NO.14:
SUNITHA ANTONY
AGED 43 YEARS
D/O.LEELA MOTHA, MANIYANKUZHI, PALATTY FLAT,
KARUKUTTY P.O., ERNAKULAM - 683 576.
BY ADV. SRI.BIJU.P.N.
RESPONDENTS/JUDGMENT CREDITOR/JUDGMENT DEBTOR/DEFENDANTS:
1 SHERLY
PUTHENPURA, IMO-NARWEGIN HEALTH CENTRE QUARTERS, NOW
RESIDING AT ST.LOURDES'S ESTATE, PANAYANUTTOM P.O.,
ATTUKAL, TRIVANDRUM - 695 561.
2 CHITRA
PUTHENPURA, IMO-NARWEGIN HEALTH CENTRE QUARTERS, NOW
RESIDING AT ST.LOURDES'S ESTATE, PANAYANUTTOM P.O.,
ATTUKAL, TRIVANDRUM - 695 561.
3 ANAND
PUTHENPURA, IMO-NARWEGIN HEALTH CENTRE QUARTERS, NOW
RESIDING AT ST.LOURDES'S ESTATE, PANAYANUTTOM P.O.,
ATTUKAL, TRIVANDRUM - 695 561.
4 ISABALLA MOTHA
PUTHENPURA, IMO-NARWEGIN HEALTH CENTRE QUARTERS, NOW
RESIDING AT ST.LOURDES'S ESTATE, PANAYANUTTOM P.O.,
ATTUKAL, TRIVANDRUM - 695 561.
5 ANITHA MOTHA
PUTHENPURA, IMO-NARWEGIN HEALTH CENTRE QUARTERS, NOW
RESIDING AT ST.LOURDES'S ESTATE, PANAYANUTTOM P.O.,
ATTUKAL, TRIVANDRUM - 695 561.
OP(C).No.145 OF 2021
6 DOMANIC ANOOP MOTHA
PUTHENPURA, IMO-NARWEGIN HEALTH CENTRE QUARTERS,
NOW RESIDING AT ST.LOURDES'S ESTATE, PANAYANUTTOM
P.O., ATTUKAL, TRIVANDRUM - 695 561.
7 ANEESH MOTHA
PUTHENPURA, IMO-NARWEGIN HEALTH CENTRE QUARTERS,
NOW RESIDING AT ST.LOURDES'S ESTATE, PANAYANUTTOM
P.O., ATTUKAL, TRIVANDRUM - 695 561.
8 PATRICA MOTHA
PUTHENPURA, IMO-NARWEGIN HEALTH CENTRE QUARTERS,
NOW RESIDING AT ST.LOURDES'S ESTATE, PANAYANUTTOM
P.O., ATTUKAL, TRIVANDRUM - 695 561.
9 RIYA MOTHA
PUTHENPURA, IMO-NARWEGIN HEALTH CENTRE QUARTERS,
NOW RESIDING AT ST.LOURDES'S ESTATE, PANAYANUTTOM
P.O., ATTUKAL, TRIVANDRUM - 695 561.
10 ROHITH MICHCILE MOTHA
PUTHENPURA, IMO-NARWEGIN HEALTH CENTRE QUARTERS,
NOW RESIDING AT ST.LOURDES'S ESTATE, PANAYANUTTOM
P.O., ATTUKAL, TRIVANDRUM - 695 561.
11 ROSILINE MOTHA
PUTHENPURA, IMO-NARWEGIN HEALTH CENTRE QUARTERS,
NOW RESIDING AT ST.LOURDES'S ESTATE, PANAYANUTTOM
P.O., ATTUKAL, TRIVANDRUM - 695 561.
12 VEERA SOREESA
PUTHENPURA, IMO-NARWEGIN HEALTH CENTRE QUARTERS,
NOW RESIDING AT ST.LOURDES'S ESTATE, PANAYANUTTOM
P.O., ATTUKAL, TRIVANDRUM - 695 561.
13 VINOD MOTHA
PUTHENPURA, IMO-NARWEGIN HEALTH CENTRE QUARTERS,
NOW RESIDING AT ST.LOURDES'S ESTATE, PANAYANUTTOM
P.O., ATTUKAL, TRIVANDRUM - 695 561.
14 VIJAY MOTHA
PUTHENPURA, IMO-NARWEGIN HEALTH CENTRE QUARTERS,
NOW RESIDING AT ST.LOURDES'S ESTATE, PANAYANUTTOM
P.O., ATTUKAL, TRIVANDRUM - 695 561.
15 RAJESH MOTHA
PUTHENPURA, IMO-NARWEGIN HEALTH CENTRE QUARTERS,
NOW RESIDING AT ST.LOURDES'S ESTATE, PANAYANUTTOM
P.O., ATTUKAL, TRIVANDRUM - 695 561.
OP(C).No.145 OF 2021
16 A.B.KAMAKAM
T.C.1456, KOWDIAR, AMBALAMMUKKU, PEROORKKADA,
THIRUVANANTHAPURAM - 695 005.
17 M.G.RAMACHANDRAN
T.C.1456, KOWDIAR, AMBALAMMUKKU, PEROORKKADA,
THIRUVANANTHAPURAM - 695 005.
18 M.G.VISWANATHA PANICKER
T.C.1456, KOWDIAR, AMBALAMMUKKU, PEROORKKADA,
THIRUVANANTHAPURAM - 695 005.
19 M.G.CHITHAMBARANTHAN
T.C.1456, KOWDIAR, AMBALAMMUKKU, PEROORKKADA,
THIRUVANANTHAPURAM - 695 005.
20 M.G.CHANDRANATH
T.C.1456, KOWDIAR, AMBALAMMUKKU, PEROORKKADA,
THIRUVANANTHAPURAM - 695 005.
21 M.G.VIJAYANAN @ VIJAYAN
T.C.1456, KOWDIAR, AMBALAMMUKKU, PEROORKKADA,
THIRUVANANTHAPURAM - 695 005.
22 LEELAMOTHA
W/O.EUGINE MOTHA, ARA-84-A, GEETHA NIVAS, KOWDIAR
P.O., ANIYAN LANE, AMBLAMUKU, THIRUVANANTHAPURAM -
695 005.
23 MERLINE ANTONY
AGED 48, D/O.LEELA MOTHA, P.V.NAGAR, VVNRA-103,
KUDAPPANA KUNNU VILLAGE P.O., THIRUVANANTHAPURAM
TALUK - 695 043.
24 SHOBA MOTHA
D/O.LEELA MOTHA, (LATE) ARA-84-A, GEETHA NIVAS,
ANIYAN LANE, KOWDIAR VILLAGE, THIRUVANANTHAPURAM -
69005.
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 08.02.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
SATHISH NINAN, J.
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O. P. (C) No.145 of 2021
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Dated this the 8th day of February, 2021
JUDGMENT
An expeditious disposal of EP 818/1996 pending
on the files of the Third Additional Munsiff's
Court, Thiruvananthapuram, is sought for by the
petitioner.
2. The EP being one of the year 1996 and the
suit being of the year 1967, I am sure that the
execution court will expedite the proceedings.
Every endeavour shall be made by the execution
court to have the execution proceedings culminated
before the court closes for Christmas vacation
2021.
Sd/-
SATHISH NINAN
JUDGE
kns/-
//True Copy//
P.S. to Judge
OP(C).No.145 OF 2021
APPENDIX
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE EP NO.818/1996 DATED
5/11/1996 PENDING BEFORE THE THIRD
ADDITIONAL MUNSIFF COURT,
THIRUVANANTHAPURAM.
EXHIBIT P2 TRUE COPY OF THE E.A.NO.290/2018 IN EP
NO.818/1996 IN O.S.NO.337/1967 DATED
20/7/2018.
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