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M.Jayapradeep vs Kerala Agricultural University
2021 Latest Caselaw 4470 Ker

Citation : 2021 Latest Caselaw 4470 Ker
Judgement Date : 8 February, 2021

Kerala High Court
M.Jayapradeep vs Kerala Agricultural University on 8 February, 2021
                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

                 THE HONOURABLE MR. JUSTICE AMIT RAWAL

     MONDAY, THE 08TH DAY OF FEBRUARY 2021 / 19TH MAGHA,1942

                       WP(C).No.29247 OF 2010(E)


PETITIONER/S:

      1         M.JAYAPRADEEP
                REFERENCE ASSISTANT (HR.GR), COLLEGE OF, FISHERIES,
                PANANGAD P.O., ERNAKULAM,, RESIDING AT
                PRAKASAMANDIRAM (MUNDAKAL), ERAMALLOOR, CHERTHALA,
                ALAPPUZHA.

      2         E.K.MOHANLAL REFERENCE ASSISTANT
                (HR.GR), KERALA AGRICULTURAL UNIVERSITY,,
                VELLANIKKARA, THRISSUR, RESIDING AT ECTMAL HOUSE,,
                NANTHIATTUKUNNAM, NORTH PARAVUR, ERNAKULAM.

                BY ADV. SRI.P.V.JAYACHANDRAN

RESPONDENT/S:

      1         KERALA AGRICULTURAL UNIVERSITY
                REPRESENTED BY REGISTRAR, KERALA AGRICULTURAL,
                UNIVERSITY P.O., VELLANIKKARA, THRISSUR.

      2         THE REGISTRAR KERALA AGRICULTURAL
                UNIVERSITY, KERALA AGRICULTURAL UNIVERSITY P.O.,,
                VELLANIKKARA, THRISSUR.

                R1 BY SRI.BABU JOSEPH KURUVATHAZHA,SC,KERALA
                AGRICULTURAL UNIVERSI
                R1 BY ADV. SRI.BABU JOSEPH KURUVATHAZHASCKERALA
                AGRICULTURAL UNIVERSI
                R1 BY SRI.ROBSON PAUL, SC, KERALA AGRICULTURAL
                UNIVERSITY

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
08.02.2021, ALONG WITH WP(C).4960/2010(T), THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
 WP(C).No.29247 OF 2010(E) & 4960 of 2010

                                  2




            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                THE HONOURABLE MR. JUSTICE AMIT RAWAL

    MONDAY, THE 08TH DAY OF FEBRUARY 2021 / 19TH MAGHA,1942

                        WP(C).No.4960 OF 2010


PETITIONER/S:

                SEBASTIAN DOMINIC
                REFERENCE ASSISTANT (HR.GR),, COLLEGE OF
                AGRICULTURE, VELLAYANI,, THIRUVANANTHAPURAM. 695
                022.

                BY ADV. SRI.P.V.JAYACHANDRAN

RESPONDENT/S:

      1         KERALA AGRICULTURAL UNIVERSITY & ANOTHER
                REPRESENTED BY REGISTRAR,, KERALA AGRICULTURAL
                UNIVERSITY,, VELLANIKKARA, THRISSUR - 680 654.

      2         SHRI.SREEKUMARAN S.
                REFERENCE ASSISANT (HR.GR),, COLLEGE OF VETERINARY
                AND ANIMAL SCIENCES,, MANNUTHY, THRISSUR - 680 651.

                R1 BY SRI.ROBSON PAUL, SC, KERALA AGRICULTURAL
                UNIVERSITY
                R1 BY ADV. SRI.V.R.GOPU

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
08.02.2021, ALONG WITH WP(C).29247/2010(E), THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.29247 OF 2010(E) & 4960 of 2010




                            JUDGMENT

[ WP(C).29247/2010, WP(C).4960/2010 ]

Dated this the 8th day of February 2021

Learned Counsel for the petitioners submitted that the matter

has become infructuous. Accordingly, these writ petitions are

dismissed as infructuous.

Sd/

AMIT RAWAL

JUDGE

 
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