Abhilash K.C vs The State Of Kerala
2021 Latest Caselaw 4462 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

     MONDAY, THE 08TH DAY OF FEBRUARY 2021 / 19TH MAGHA,1942

                      WP(C).No.27345 OF 2011(P)


PETITIONERS:

      1        ABHILASH K.C.,
               AGED 29 YEARS
               S/O. CHANDRAKUMARI, KARUNALAYAM, THEKKUM KARA,,
               THATHIYOOR, MANCHAVILAKAM.P.O,
               THIRUVANANTHAPURAM - 695 503.

      2        SALIMON.S.S,
               AGED 38 YEARS
               S/O. SARASAPPAN, SALIPURAM, PATTANAKKAD.P.O,
               CHERTHALA.

      3        SAJEEVAN,
               S/O.S.LAKSHMANAN, THONTUKARA, KOTHAPURAM,
               KARALI.P.O, SASTHAMCOTTA, KOLLAM.

               BY ADVS.
               SRI.P.B.KRISHNAN
               SRI.N.AJITH
               SMT.GEETHA P.MENON
               SRI.P.B.SUBRAMANYAN

RESPONDENTS:

      1        THE STATE OF KERALA ,
               REPRESENTED BY THE SECRETARY TO GOVERNMENT,
               WATER RESOURCES DEPARTMENT, SECRETARIAT,
               THIRUVANANTHAPURAM - 695001.

      2        THE CHAIRMAN,
               KERALA WATER AUTHORITY, JAL BHAVAN,
               THIRUVANANTHAPURAM - 695 033.

      3        THE MANAGING DIRECTOR,
               KERALA WATER AUTHORITY, JAL BHAVAN,
               THIRUVANANTHAPURAM - 695 033.

      4        THE EXECUTIVE ENGINEER,
               KERALA WATER AUTHORITY, PROJECT DIVISION,
               MALAPPURAM-679329.

      5        THE KERALA PUBLIC SERVICE COMMISSION,
 WP(C).No.27345 OF 2011          2

             REPRESENTED BY ITS SECRETARY, PATTOM PALACE P.O.,
             THIRUVANANTHAPURAM-695001.

      6      THE KERALA PUBLIC SERVICE COMMISSION,
             DISTRICT OFFICE, MALAPPURAM-679329.

             R1 BY GOVERNMENT PLEADER
             R1 BY SRI.M.DINESH, SC, KWA
             R2 BY ADV. SRI.JOSEPH JOHN, SC, KERALA WATER
             AUTHORITY
             R2-4 BY SHRI.P.BENJAMIN PAUL, SC, KERALA WATER
             AUTHORITY
             R3-4 BY ADV. SRI.JOSEPH JOHN



             SR.G.P P.M MANOJ

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
08.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.27345 OF 2011           3

                              JUDGMENT

The learned counsel for the petitioners

submits that pending this lis the petitioners

have been appointed in the Kerala Water

Authority and therefore, that this writ

petition is not being pressed.

This submission is recorded. Consequently

this writ petition is dismissed as having been

not pressed.

Sd/-

DEVAN RAMACHANDRAN

JUDGE

MC/11.2.2021

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 DATED NIL, TRUE COPY OF THE VACANCY LIST OBTAINED BY THE PETITIONERS UNDER THE RIGHT TO INFORMATION ACT.