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G.Anantha Narayanan vs State Of Kerala Represented By The
2021 Latest Caselaw 4459 Ker

Citation : 2021 Latest Caselaw 4459 Ker
Judgement Date : 8 February, 2021

Kerala High Court
G.Anantha Narayanan vs State Of Kerala Represented By The on 8 February, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

     MONDAY, THE 08TH DAY OF FEBRUARY 2021 / 19TH MAGHA,1942

                      WP(C).No.34548 OF 2011(P)


PETITIONER:

               G.ANANTHA NARAYANAN
               S/O.M.GOPALAKRISHNA PILLAI,AGED 41,ADVOCATE, HIGH
               COURT OF KERALA,ERNAKULAM,COCHIN

               BY ADVS.
               SRI.C.P.MOHAMMED NIAS
               SRI.K.S.VINAYAK PRATAP

RESPONDENTS:

      1        STATE OF KERALA REPRESENTED BY THE
               CHIEF SECRETARY TO GOVERNMENT, GOVT.SECRETARIAT,
               THIRUVANANTHAPURAM,
               PIN CODE 695 001.

      2        THE ADVOCATE GENERAL
               HIGH COURT OF KERALA, ERNAKULAM, PIN CODE 682 031.

      3        THE SECRETARY TO GOVERNMENT OF KERALA
               LAW DEPARTMENT,GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM, PIN 695 001.

      4        BIJU MEENATTOOR
               SENIOR GOVERNMENT PLEADER,HIGH COURT OF KERALA,
               ERNAKULAM, PIN 681 031.
               (R4 IS DELETED AS PER ORDER DATED 07.02.2012 IN
               IA.1936/2012)

      5        K.K.SAITHALAVI
               SENIOR GOVERNMENT PLEADER,HIGH COURT OF
               KERALA,ERNAKULAM,PIN 682 031.

      6        K.C.VINCENT
               SENIOR GOVERNMENT PLEADER,HIGH COURT OF
               KERALA,ERNAKULAM,PIN 682 031.

      7        DHANESH MATHEW MANJOORAN
               GOVERNMENT PLEADER,HIGH COURT OF KERALA,ERNAKULAM,PIN
               682 031.

      8        BINDU GOPINATH
 WP(C).No.34548 OF 2011          2

             GOVERNMENT PLEADER,HIGH COURT OF
             KERALA,ERNAKULAM,PIN 682 031.

      9      P.RAHIM
             GOVERNMENT PLEADER,HIGH COURT OF
             KERALA,ERNAKULAM,PIN 682 031.

      10     S.HYMA
             GOVERNMENT PLEADER,HIGH COURT OF
             KERALA,ERNAKULAM,PIN 682 031.

      11     BOBY JOHN PULIKKAPARAMPIL
             GOVERNMENT PLEADER,HIGH COURT OF
             KERALA,ERNAKULAM,PIN 682 031.

      12     SEENA RAMAKRISHNAN
             GOVERNMENT PLEADER,HIGH COURT OF
             KERALA,ERNAKULAM,PIN 682 031.

      13     REJI JOSEPH
             GOVERNMENT PLEADER,HIGH COURT OF
             KERALA,ERNAKULAM,PIN 682 031.

      14     SHYJLRAJ.T.K
             GOVERNMENT PLEADER,HIGH COURT OF
             KERALA,ERNAKULAM,PIN 682 031. (R14 IS DELETED AS
             PER ORDER DATED 07.02.2012 IN IA.1936/2012)

      15     V.H.JASMINE
             GOVERNMENT PLEADER,HIGH COURT OF
             KERALA,ERNAKULAM,PIN 682 031.

      16     SUSHEELA R.BUTT
             SPECIAL GOVERNMENT PLEADER(REVENUE),HIGH COURT OF
             KERALA,ERNAKULAM,PIN 682 031.




             SR.G.P P.M.MANOJ

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
08.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.34548 OF 2011          3

                             JUDGMENT

It is submitted by the learned counsel

for the petitioner that the writ petition

has become infructuous by efflux of time and

that he is not pressing the same.

This writ petition is, therefore,

dismissed as having become infructuous.

Sd/-

DEVAN RAMACHANDRAN

JUDGE

MC/11.2.2021

 
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