Citation : 2021 Latest Caselaw 4439 Ker
Judgement Date : 8 February, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SUNIL THOMAS
MONDAY, THE 08TH DAY OF FEBRUARY 2021 / 19TH MAGHA,1942
WP(C).No.17281 OF 2018(I)
PETITIONERS:
1 ANOOP N.S, S/O. SASI N.N., AGED 33,
NELLIYANIKUNNEL (H), CHOOTHUPARA (P.O.),
K.KOLERI, KENICHIRA.
2 ROOPA K.
D/O. JANARDHANAN, AGED 31, KANDIYAN (H),
SULTHANBATHERY (P.O..), SANTHINAGAR COLONY,
WAYANAD DISTRICT.
3 PRAVEENA S.
W/O. JILU N.D., AGED 36, NEERAMKULATH (H),
KOLERI (P.O.), KENICHIRA.
4 RAJASEKHARAN P.
S/O. DAMODHARAN NAIR, AGED 26, SAISADAN (H),
NENMENI (P.O.), K.KOLERI, KENICHIRA.
5 PRINESH KUMAR T.P.
S/O. PADMANABHAN, AGED 29, T.N, THEKKEDATHE (H),
KONNACHAL (P.O.), ERUMAD.
6 AMRUTHA O.B.
W/O. PRATHAB K.R., AGED 28, KANJIRAKKATTIL (H),
MAILAMBADI (P.O.), MEENANGADI, SULTHAN BATHERY.
7 DONIYA JOSEPH
D/O. V.T. JOSEPH, AGED 26, VELLARAMKATTIL (H),
SASIMALA (P.O.), PULPALLY.
8 NIRMALRAJ R. J.
S/O. R.M. JOHNSON, AGED 33, RATHAPPILLIL (H),
MOOLANKAVE (P.O.), SULTHAN BATHERY, WAYANAD DISTRICT.
BY ADVS.
SRI.T.A.SHAJI (SR.)
SRI.S.ABHILASH VISHNU
SRI.ATHUL SHAJI
W.P(C).17281/2018
2
RESPONDENTS:
1 JOINT REGISTRAR (GENERAL) OF CO-OPERATIVE SOCIETIES
SULTHAN BATHERY, WAYANAD-673592
2 ASSISTANT REGISTRAR GENERAL OF CO-OPERATIVE
SOCIETIES
SULTHAN BATHERY, WAYANAD-673592
3 SULTHAN BATHERY TALUK PRIMARY CO-OPERATIVE
AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD.
NO.W299, SULTHAN BATHERY (P.O.),
WAYANAD-673592,REPRESENTED BY ITS SECRETARY.
4 THE PART TIME ADMINISTRATOR
SULTHAN BATHERY TALUK PRIMARY CO-OPERATIVE
AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD.,
NO.W299, SULTHAN BATHERY (P.O.), WAYANAD-673592.
5 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
CO-OPERATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM.
R3-4 BY ADV. SRI.P.U.SHAILAJAN
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
08.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C).17281/2018
3
JUDGMENT
Learned counsel for the petitioners submits that the matter has
become infructuous.
This is recorded and the Writ Petition is dismissed as not pressed.
Sd/-
SUNIL THOMAS
Sbna JUDGE W.P(C).17281/2018
APPENDIX OF WP(C) 17281/2018 PETITIONER'S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE ORDER DATED 20.6.2014 OF THE 1ST RESPONDENT.
EXHIBIT P2 TRUE COPY OF THE JUDGMENT DATED 29.05.2015 OF THIS HON'BLE COURT IN W.P.(C)NO.14897 OF 2015.
EXHIBIT P3 TRUE COPY OF THE ORDER NO.E1/2015 DATED 20.06.2015 REGULARIZING THE PETITIONERS IN SERVICE.
EXHIBIT P4 TRUE COPY OF THE ORDER NO.E9/2015 DATED 22.08.2015 DECLARING THE SATISFACTORY COMPLETION OF PROBATION OF THE PETITIONERS.
EXHIBIT P5 TRUE COPY OF THE JUDGMENT DATED 16.09.2017 OF THIS HON'BLE COURT IN R.P.NO.699 OF 2016 IN W.P.(C) NO.14897 OF 2015.
EXHIBIT P6 TRUE COPY OF THE INTERIM ORDER DATED 04.01.2018 IN W.A.NO.2686 OF 2017.
EXHIBIT P7 TRUE COPY OF THE JUDGMENT DATED 22.03.2018 IN W.A.NO.2686 OF 2017.
EXHIBIT P8 TRUE COPY OF THE INTERIM ORDER DATED 04.04.2017 IN W.P.(C)NO.11706 OF 2017 OF THIS HON'BLE COURT.
EXHIBIT P9 TRUE COPY OF THE NOTICE DATED 05.03.2018 ISSUED TO THE 1ST PETITIONER.
EXHIBIT P10 TRUE COPY OF THE INTERIM ORDER DATED 26.03.2018 IN W.P.(C)NO.10448 OF 2018.
EXHIBIT P11 TRUE COPY OF THE PROCEEDINGS DATED 25.04.2018 OF THE 4TH RESPONDENT.
EXHIBIT P12 TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONERS WITH THE REJECTION NOTE DATED NIL OF THE 4TH RESPONDENT.
EXHIBIT P13 TRUE COPY OF THE REPRESENTATION DATED 09.05.2018 SUBMITTED BY THE PETITIONERS TO THE 1ST RESPONDENT.
W.P(C).17281/2018
RESPONDENT'S EXHIBITS:
EXHIBIT R3(A) TRUE COPY OF THE JUDGMENT DATED 28.9.2018 IN WPC NO.23889 OF 2018 OF THIS HON'BLE COURT.
EXHIBIT R3(B) TRUE COPY OF THE ORDER DATED 7.4.2014 OF THE IST RESPONDENT.
EXHIBIT R3(C) TRUE COPY OF THE ORDER DATED 26.2.2014 OF THE REGISTRAR OF CO-OPERATIVE SOCIEITEIS.
EXHIBIT R3(D) TRUE COPY OF THE ORDER DATED 5.8.2016 OF THE REGISTRAR OF CO-OPERATIVE SOCIETIES.
EXHIBIT R3(E) TRUE COPY OF THE ORDER DATED 20.6.2014 OF THE IST RESPONDENT.
EXHIBIT R3(F) TRUE COPY OF THE JUDGMENT DATED 29.5.2017 IN WPC NO.14897 OF 2015 OF THIS HON'BLE COURT.
EXHIBIT R3(G) TRUE COPY FO THE ORDER DATED 16.9.2017 IN R.P.NO.699 OF 2016 IN WPC NO.14897 OF 2015.
EXHIBIT R3(H) TRUE COPY OF THE JUDGMENT DATED 16.3.2018 IN WPC NO.49 OF 2018.
EXHIBIT R3(I) TRUE COPY OF THE JUDGMENT DATED 22.3.2018 IN W.A.NO.2686 OF 2017.
EXHIBIT R3(J) TRUE COPY OF FIR NO.VC 5/2016-WYD OF VIGILANCE AND ANTI CORRUPTION BUREAU, WAYANAD.
EXHIBIT R3(K) TRUE COPY OF THE ORDER DATED 17.5.2017 OF THE IST RESPONDENT.
EXHIBIT R3(L) TRUE COPY OF THE REPORT DATED 3.5.2017 SUBMITTED BY THE ASSISTANT REGISTRAR OF CO- OPERATIVE SOCIETIES.
EXHIBIT R3(M) TRUE COPY OF WPC NO.11706 OF 2017 FILED BY NIRMALRAJ AND OTHERS DATED 1.4.2017.
EXHIBIT R3(N) TRUE COPY OF THE COUNTER AFFIDAVIT FILED BY THE RESPONDENTS 2 AND 3 IN WPC NO.11706 OF 2017 DATED 12.4.2017.
W.P(C).17281/2018
EXHIBTI R3(O) TRUE COPY OF THE BALANCE SHEET OF THE BANK FOR THE YEAR 2016-2017.
EXHIBIT R3(P) TRUE COPY OF THE BALANCE SHEET OF THE BANK FOR THE YEAR 2017-2018.
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