Sani Skaria vs A.Shajahan Ias
2021 Latest Caselaw 4414 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

               THE HONOURABLE SMT. JUSTICE P.V.ASHA

     FRIDAY, THE 05TH DAY OF FEBRUARY 2021 / 16TH MAGHA,1942

         Con.Case(C).No.2046 OF 2020 IN WP(C). 21802/2019

   AGAINST THE JUDGMENT IN WP(C) 21802/2019(A) OF HIGH COURT OF
                              KERALA


PETITIONER/PETITIONER:

             SANI SKARIA,
             AGED 50 YEARS,
             WIFE OF GEORGE, HIGH SCHOOL ASSISTANT (HINDI),
             ST.JOSEPH'S HIGH SCHOOL, PIRAVOM,
             ERNAKULAM DISTRICT -686 664.

             BY ADVS.
             SRI.V.A.MUHAMMED
             SRI.M.SAJJAD

RESPONDENTS/1ST RESPONDENT:

             A.SHAJAHAN IAS,
             AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
             SECRETARY TO GOVERNMENT,
             GENERAL EDUCATION DEPARTMENT,
             SECRETARIAT ANNEXE -II, THIRUVANANTHAPURAM-695 001.

             BY ADV. SMT.REKHA.C.NAIR, GOVERNMENT PLEADER

THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION
ON 05.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 C.O.(C) NO.2046 of 2020

                                    2




                              JUDGMENT

The learned Government Pleader

submits that the judgment has already been

complied with.

                Accordingly,        the   contempt   case   is

     closed.                                    Sd/-

                                           P.V.ASHA, JUDGE.

      ww

C.O.(C) NO.2046 of 2020

APPENDIX PETITIONER'S ANNEXURES:

ANNEXURE I CERTIFIED COPY OF THE JUDGMENT IN W.P.(C).

NO.21802/19 DATED 08.08.2019.

ANNEXURE II TRUE COPY OF THE HEARING NOTICE NO.GEDN-E1/ 179/2019-G.EDN DATED 07.09.2019.