Jessy Roy vs Jiji M Kunnappillil
2021 Latest Caselaw 4410 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

          THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V

     FRIDAY, THE 05TH DAY OF FEBRUARY 2021 / 16TH MAGHA,1942

                    Con.Case(C).No.2187 OF 2020

AGAINST THE ORDER/JUDGMENT IN WP(C) 16598/2020(Y) OF HIGH COURT OF
                              KERALA


PETITIONER/PETITIONER IN W.P.(C) :

             JESSY ROY,
             AGED 42 YEARS,
             W/O LATE ROY GEORGE, PUTHANPURAKKAN HOUSE,
             ADIMALI KARA, MANNAMKANDAM VILLAGE,
             DEVIKULAM THALUK, IDUKKI DISTRICT.

             BY ADVS.
             SRI.K.N.ABHILASH
             SRI.SUNIL NAIR PALAKKAT

RESPONDENT/2ND RESPONDENT IN W.P.(C) :

      1      JIJI M KUNNAPPILLIL,
             AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
             WORKING AS THAHSILDAR, DEVIKULAM TALUK,
             IDUKKI DISTRICT, PIN-685613.

*     2      ADDL.R2 IMPLEADED

             RADHAKRISHNAN, AGE AND FATHER'S NAME
             NOT KNOWN TO THE PETITIONER,
             WORKING AS THAHSILDAR (LR),
             DEVIKULAM TALUK, IDUKKI DISTRICT, PIN-685613.

*
             ( ADDITIONAL R2 IS IMPLEADED AS PER ORDER DATED
             25.01.2021 IN I.A. NO.1/2021.)



             SMT MABLE C KURIAN, GOVERNMENT PLEADER

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 05.02.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Con.Case(C).No.2187 OF 2020         2




                                JUDGMENT

When this matter was taken up, the learned Government Pleader on

instructions submitted that on 19.01.2021, the directions in the judgment

dated 15.10.2020 in W.P.(C) No.16598 of 2020 have been complied with.

The respondent is ordered to serve a copy of the order to the petitioner

forthwith.

This Cont. Case (C) is closed.

Sd/-

RAJA VIJAYARAGHAVAN V

JUDGE DSV

APPENDIX

PETITIONER'S/S ANNEXURES :

ANNEXURE-A1 THE TRUE COPY OF THE APPLICATION DATED 13.11.2020 SUBMITTED BY THE PETITIONER BEFORE THE RESPONDENT.

RESPONDENT'S/S ANNEXURES : NIL

/TRUE COPY/

P.A. TO JUDGE