C.B.V.Saleemabi vs The Head Mistress
2021 Latest Caselaw 4394 Ker

         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

      THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

 FRIDAY, THE 05TH DAY OF FEBRUARY 2021 / 16TH MAGHA,1942

                   WP(C).No.6947 OF 2011(P)

PETITIONER:
              C.B.V.SALEEMABI,
              CLERK,CALICUT GIRLS HIGH SCHOOL,
              KOZHIKODE - 673 003.

              BY ADVS.
              SRI.M.ASOKAN
              SRI.DEVAPRASANTH.P.J.

RESPONDENTS:

     1        THE HEAD MISTRESS,
              CALICUT GIRLS HIGH SCHOOL,
              KOZHIKODE - 673 003

     2        THE MANAGER
              CALICUT GIRLS HIGH SCHOOL,
              KOZHIKODE - 673 003

     3        THE DISTRICT EDUCATIONAL OFFICER
              KOZHIKODE, THE OFFICE OF THE DISTRICT
              EDUCATIONAL OFFICER, KOZHIKODE DISTRICT.
              PIN - 673 001.

     4        THE DEPUTY DIRECTOR OF EDUCATION
              KOZHIKODE OFFICE OF THE, DEPUTY DIRECTOR OF
              EDUCATION, KOZHIKODE - 673 001.

     5        STATE OF KERALA
              REPRESENTED BY THE SECRETARY TO DEPARTMENT OF
              EDUCATION, GOVERNMENT SECRETARIAT,
              THIRUVANANTHAPURAM. PIN - 695 001.

              R1 BY ADV. SRI.P.J.MATHEW
              R1 BY ADV. SRI.A.MUHAMMED RAFFI
              R1 BY ADV. SRI. K.SIJU
              R1 BY ADV. SRI.THOMAS JOHN AMBOOKEN
              SRI.P.M MANOJ-SR GOVERNMENT PLEADER

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 05.02.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C).No.6947 OF 2011(P)      2




                        JUDGMENT

The learned counsel for the petitioner submits that the

matter has become infructuous. This writ petition is

accordingly dismissed as infructuous.

Sd/-

DEVAN RAMACHANDRAN

JUDGE

LEK