David M.J. @ Stephen vs The City Police Commissioner
2021 Latest Caselaw 4388 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                  THE HONOURABLE MR.JUSTICE V.G.ARUN

     FRIDAY, THE 05TH DAY OF FEBRUARY 2021 / 16TH MAGHA,1942

                      WP(C).No.28898 OF 2020(J)


PETITIONER:

               DAVID M.J. @ STEPHEN
               AGED 60 YEARS
               S/O. DAVID, MUTHIRAPPARAMBU HOUSE, CHAKKAMADAM KARA,
               MATTANCHERRY VILLAGE, KOCHI TALUK, ERNAKULAM-682002.

               BY ADVS.
               SRI.C.P.PEETHAMBARAN
               SMT.MINI.V.A.

RESPONDENTS:

      1        THE CITY POLICE COMMISSIONER,
               KOCHI CITY, OFFICE OF THE CITY POLICE COMMISSIONER,
               ERNAKULAM-682031.

      2        THE STATION HOUSE OFFICER,
               CENTRAL POLICE STATION, ERNAKULAM-682031.



               SR.PP.C.S.HRITHWIK

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
05.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WPC NO.28898/2020                      2




                                    V.G.ARUN, J.

               ===========================
                       WP(C)No.28898 of 2020
               ===========================
                 Dated this the 5th day of February, 2021

                                  JUDGMENT

The prayer in this writ petition is for a proper and expeditious

investigation into Crime No.125 of 2020 registered at Central Police Station

for offences under Section 341, 323 and 506 r/w 34 IPC. Learned Public

Prosecutor submits that the investigation is completed, final report filed and

the matter is pending as C.C.No.596 of 2020 before Judicial First Class

Magistrate Court-II, Ernakulam.

2. The grievance raised in this writ petition having been substantially

allayed, the writ petition is closed, reserving the petitioner's liberty to

approach the jurisdictional court, if any grievance subsists.

sd/-

V.G.ARUN JUDGE

lgk

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE EMERGENCY DEPARTMENT REGISTRATION CARD DATED 30/01/2020 ISSUED FROM GENERAL HOSPITAL, ERNAKULAM TO THE PETITIONER.

EXHIBIT P2 TRUE COPY OF THE FIR ALONG WITH THE FI STATEMENT IN CRIME NO.125/2020 OF CENTRAL POLICE STATION, ERNAKULAM.

EXHIBIT P3 TRUE COPY OF THE REPORT FILED BY THE 2ND RESPONDENT IN CRIME NO. 125/2020 BEFORE THE JUDICIAL FIRST CLASS MAGISTRATE COURT II, ERNAKULAM.