Kerala High Court
C.R [email protected] Raman Lakshmanan vs C.N Dilkumar on 5 February, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE MARY JOSEPH
FRIDAY, THE 05TH DAY OF FEBRUARY 2021 / 16TH MAGHA,1942
Ex.FA.No.3 OF 2015
AGAINST THE ORDER IN OS No.415/2006 DATED 17-10-2014 OF COURT OF
PRINCIPAL SUB JUDGE,IRINJALAKUDA
APPELLANT/PETITIONER:
C.R [email protected] RAMAN LAKSHMANAN
AGED 60 YEARS
S/O.C.G RAMAN,SABARI,POONKUNNAM VILLAGE,THRISSUR
TALUK,THRISSUR DISTRICT
BY ADVS.
SHRI.SANTHOSH P.PODUVAL
SMT.R.RAJITHA
SRI.K.D.SREEVISAKH
RESPONDENTS/RESPONDENTS:
1 C.N DILKUMAR
S/O.C.G NARAYANAN,CHAKKUNGATHODIYIL
HOUSE,PUDUKKAD,THORAVU VILLAGE,MUKUNDAPURAM
TALUK,THRISSUR DISTRICT 680 301
2 RAMAN KRISHNA MOHAN
S/O.C.G RAMAN,VILLA NO 18,HEAVENLY
VILLAS,KUTTOOR,THRISSUR 680 013
3 C.G CHANDRAMATHY
ANUGRAHAN,PIPI LINE JUNCTION,CHANGAMPUZHA NAGAR,KOCHI
682 033
4 C.R NARAYANADAS
S/O.C.G RAMAN,ARAMANA,NENMANIKKARA VILLAGE,PAZHAYI
P.O,MUKUNDAPURAM TALUK,THRISSUR DISTRICT 680 301
5 SUDHA MOHANLAL
W/O.K.M MOHANLAL,2ND MILE STONE,KILIKOLLUR P.O,KOLLAM
DISTRICT 691 004
6 P.M LOKANATHAN
S/O. P MADHAVAN,PONNI NIVAS,KOTTAPADI,CHAVAKKAD
TALUK,GURUVAYUR,THRISSUR DISTRICT 680 101
Ex.FA Nos.3/2015 & 50/2014 2
7 LALITHALEKHA
D/O. P.R MADHAVAN,A-16 A,MIG FLATS,MAYAPURI,NEW
DELHI 110064
THIS EXECUTION FIRST APPEAL HAVING BEEN FINALLY HEARD ON
05.02.2021, ALONG WITH Ex.FA.50/2014, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
Ex.FA Nos.3/2015 & 50/2014 3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE MARY JOSEPH
FRIDAY, THE 05TH DAY OF FEBRUARY 2021 / 16TH MAGHA,1942
Ex.FA.No.50 OF 2014
AGAINST THE ORDER IN OS No. 415/2006 DATED 17-10-2014 OF COURT
OF PRINCIPAL SUB JUDGE,IRINJALAKUDA
APPELLANT/PETITIONER:
C.R.LAKSHMANAN @ RAMAN LAKSHMANAN
AGED 60 YEARS
S/O.C G RAMAN, SABARI, POONKUNNAM VILLAGE, THRISSUR
TALUK, THRISSUR DIST
BY ADVS.
SHRI.SANTHOSH P.PODUVAL
SMT.R.RAJITHA
RESPONDENTS/RESPONDENTS:
1 C.N.DILKUMAR
S/O.C G NARAYANAN, CHAKKUNGATHODIYIL HOUSE,
PUDUKKAD, THORAVU VILLAGE, MUKUNDAPURAM TALUK,
THRISSUR DIST, PIN-680001
2 RAMAN KRISHNA
S/O. C G RAMAN, VILLA NO 18, HEAVENLY VILAS,
KUTTOOR, THRISSUR-680001
3 C G CHANDRAMATHY
ANUGRAHAM, PIPE LINE JUNCTION, CHANGAMPUZHA NAGAR,
KOCHI 682033
4 C R NARAYANADAS
S/O.C G RAMAN,'ARAMANA'NENMANIKKARA VILLAGE,
PAZHAYIL P O, MUKUNDAPURAM TALUK, THRISSUR DIST,
PIN-680001
5 SUDHA MOHANLAL
W/O.K.M.MADHAVAN, PONNI NIVAS, KOTTAPADI, CHAVAKKAD
TALUK, GURUVAYUR, THRISSUR DIST, PIN-680001
Ex.FA Nos.3/2015 & 50/2014 4
6 P M LOKANATHAN SO.P MADHAVAN
PONNI NIVAS, KOTTAPADI, CHAVAKKAD TALUK, GURUVAYUR,
THRISSUR DIST, PIN-680001
7 LALITHALEKHA
D/O.P R MADHAVAN,A 16 A, MIG FLATS, MAYAPURI,NEW
DELHI-110064
R1 BY ADVS. SRI.DINESH R.SHENOY
SRI.K.S.BHARATHAN
SRI.SANIL JOSE
SMT.S.SOUMYA ISSAC
THIS EXECUTION FIRST APPEAL HAVING BEEN FINALLY HEARD ON
05.02.2021, ALONG WITH Ex.FA.3/2015, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
Ex.FA Nos.3/2015 & 50/2014 5
JUDGMENT
[ Ex.FA.3/2015, Ex.FA.50/2014 ]
Dated this the 5th day of February, 2021
Memo filed by the learned counsel for the appellant to the
effect that the appellant is no more. It is submitted by the learned
counsel that the legal heirs are not intended to pursue with the
appeal any further.
In the above circumstances, appeals stand dismissed as
abated.
Sd/-
MARY JOSEPH
JUDGE
JJ
