Sathyan Naravoor vs The Kuthuparamba Educational ...
2021 Latest Caselaw 4344 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

             THE HONOURABLE MR. JUSTICE SATHISH NINAN

     FRIDAY, THE 05TH DAY OF FEBRUARY 2021 / 16TH MAGHA,1942

                        OP(C).No.1956 OF 2020

            OS 395/2019 OF MUNSIF COURT, KUTHUPARAMBA

                            -----------


PETITIONER/PLAINTIFF:

             SATHYAN NARAVOOR
             AGED 59 YEARS
             S/O.KRISHNAN, RESIDING AT SOUPARNIKA, NARAVOOR,
             KUTHUPARAMBA, THALASSERRY TALUK, KANNUR DISTRICT.


             BY ADVS.
             SRI.KALEESWARAM RAJ
             SRI.VARUN C.VIJAY
             KUM.A.ARUNA

RESPONDENTS/DEFENDANTS:


      1      THE KUTHUPARAMBA EDUCATIONAL SOCIETY
             BEARING REGN.NO.3/44, KUTHUPARAMBA,
             THALASSERRY TALUK, REPRESENTED BY ITS PRESIDENT,
             KUTHUPARAMBA - 670 643.


      2      T.O.MOHANAN
             ADVOCATE, ROOM NO.63, STADIUM COMPLEX, KANNUR-1, AGE
             AND FATHERS NAME NOT KNOWN (RETURNING OFFICER FOR THE
             ELECTION OF OFFICE BEARERS OF KUTHUPARAMBA
             EDUCATIONAL SOCIETY FOR THE YEAR 2019-2025).


      3      K.BALAN
             S/O.KUNHIKANNAN NAMBIAR, AGED 68 YEARS, POURNAMI,
             P.O.PATHIRIYAD, THALASSERRY TALUK, FORMER PRESIDENT
             OF KUTHUPARAMBA EDUCATION SOCIETY BEARING
             REGN.NO.3/44, KUTHUPARAMBA,
             THALASSERRY TALUK - 670 643.
 OP(C).No.1956 OF 2020

        4        R.K.RAGHAVAN
                 S/O.AANDY, AGED 69 YEARS, R.K.NIVAS,P.O.PACHAPOIKA,
                 KANNUR DISTRICT FORMER SECRETARY OF THE
                 KUTHUPARAMBA EDUCATIONAL SOCIETY BEARING
                 REGN.NO.3/44, KUTHUPARAMBA, THALASSERRY TALUK - 670
                 643.


     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 05.02.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                     SATHISH NINAN, J.
           ==================
                O. P. (C) No.1956 of 2020
           ==================
          Dated this the 5th day of February, 2021

                        JUDGMENT

The petitioner prays for a direction to the

Munsiff's Court, Koothuparamba for an expeditious

consideration of IA 1895/2019 and IA 1898/2019

pending in OS 395/2019 on its files.

2. The report called for through the Registry

reveals that counter affidavit is yet to be filed

by some of the respondents to the applications. The

suit presently stands posted to 15.02.2021.

The trial court shall expedite the proceedings,

advance the posting of the case to a nearer date,

and make every endeavour to have the applications

heard and orders passed before the court closes for

summer vacation, 2021.

Sd/-

SATHISH NINAN JUDGE

kns/-

//True Copy// P.S. to Judge OP(C).No.1956 OF 2020

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE MEMORANDUM OF PLAINT IN O.S.NO.395/2019 FILED BEFORE THE MUNSIFFS COURT, KUTHUPARAMBA.

EXHIBIT P2 TRUE COPY OF I.A.NO.1895/2019.

EXHIBIT P3 TRUE COPY OF I.A.NO.1896/2019.

EXHIBIT P4 TRUE COPY OF I.A.NO.1897/2019.

EXHIBIT P5 TRUE COPY OF I.A.NO.1898/2019.

EXHIBIT P6 TRUE COPY OF THE JUDGMENT DATED 13/09/2018 WP(C) 11217/2018.

EXHIBIT P7 TRUE COPY OF THE G.O.EDN.668/20 DATED 06/02/2020.

EXHIBIT P8 TRUE COPY OF THE JUDGMENT DATED 13/02/2020 IN WP(C) 25784/2019.

EXHIBIT P9 TRUE COPY OF THE JUDGMENT DATED 13/08/2020 IN WP(C) 7210/2020.

EXHIBIT P10 TRUE COPY OF THE JUDGMENT DATED 26/08/2020 IN WA NO.1146/2020.

EXHIBIT P11 TRUE COPY OF THE JUDGMENT DATED 30/09/2020 IN WP(C) 19594/2020.

EXHIBIT P12 TRUE COPY OF THE ORDER DATED 13/11/2020 PASSED BY THE DEO.

-------------