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M.P.Jacob vs Prasad Punnoose
2021 Latest Caselaw 4325 Ker

Citation : 2021 Latest Caselaw 4325 Ker
Judgement Date : 5 February, 2021

Kerala High Court
M.P.Jacob vs Prasad Punnoose on 5 February, 2021
O.P.(C).No.1796/2014              1

              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

           THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                                  &

                  THE HONOURABLE MR.JUSTICE C.S.DIAS

     FRIDAY, THE 05TH DAY OF FEBRUARY 2021 / 16TH MAGHA,1942

                       OP(C).No.1796 OF 2014(O)

       AGAINST THE ORDER/JUDGMENT IN OS 2/2007 OF SUB COURT,
                            PERUMBAVOOR


PETITIONER/S:

       1        M.P.JACOB,
                MANGALAM HOUSE, CHITOOR ROAD, ERNAKULAM.

       2        SINDHU THOMAS,
                W/O. THOMAS ZACHARIA, PALAMATTOM HOUSE, ERNAKULAM.

       3        AMEENA JACOB,
                MANGALAM HOUSE, CHITOOR ROAD, ERNAKULAM.

       4        ADDL. P4. DEEA SATISH,
                D/O. LATE M.P. JACOB, SECOND CROSS STREET 82/4,
                COLLECTORATE COLONY, AMANGIKKARAI P.O., CHENNAI-
                600029.

       5        ADDL. P5. SARA ABRAHAM,
                D/O. LATE M.P. JACOB, CHERADY HOUSE, CONVENT ROAD,
                COVILVATTOM, ERNAKULAM.

       6        ADDL.P6, SANGEETHA THOMAS,
                D/O. LATE M.P. JACOB, MANGALATH HOUSE, CHITTOOR
                ROAD, ERNAKULAM.

       7        ADDL. P7. SHARON MATHEW,
                D/O. LATE M.P. JACOB, MANGALATH HOUSE, CHITTOOR
                ROAD, ERNAKULAM.

       8        ADDL. P8. SHAHIN KORAH,
                D/O. LATE M.P. JACOB, MANGALATH HOUSE, CHITTOOR
                ROAD, ERNAKULAM.

                (IMPLEADING PETITIONERS 4-8 ARE REPRESENTED BY
                THEIR DULY CONSTITUTED POWER OF ATTORNEY HOLDER
 O.P.(C).No.1796/2014              2

                AMEENA JACOB, W/O. LATE M.P. JACOB, MANGALATH
                HOUSE, CHITTOOR ROAD, ERNAKULAM, THE 3RD PETITIONER
                HEREIN.)

                (ADDITIONAL P4 TO P8 ARE IMPLEADED AS PER ORDER
                DATED 26/05/2016 IN IA 625/2016)

                BY ADV. SRI.FEBIN J.VELUKARAN

RESPONDENT/S:

       1        PRASAD PUNNOOSE
                S/O. PUNNOOSE, KODANADU, KODANADU VILLAGE, NOW
                RESIDING AT MANGALAM HOUSE, KALADY, ALUVA TALUK.

       2        M.P. PUNNOOSE
                S/O. PUNNOOSE, MANGALAM HOUSE, VANDANMEDU VILLAGE,
                UDUMBANCHOLA TALUK.

       3        M.P. CHERIAN
                MANGALAM HOUSE, ALATTUCHIRA, KODANAD, ERNAKULAM
                DISTRICT.

       4        AMMINI PUNNOOSE
                W/O. PUNNOOSE, MANGALAM ESTATE, KODANADU KARA,
                KODANADU VILLAGE.

       5        GEETHA MATHEW
                W/O. RENJI MATHEW, MALIECKAL HOUSE, 24/8, PEARL
                PALACE, GOVIND STREE, T. NAGAR, CHENNAI.

       6        USHA CHERIAN
                W/O.M.C. CHERIAN, MANALEL HOUSE, SHOBA WIND FALL,
                E-423, SAHAKAR NAGAR, AMURTHAHALLI, BANGALORE.

                R1 BY ADV. SMT.ANN EMIL JOSEPH
                R1, R3 BY ADV. SRI.V.M.KURIAN
                R1 BY ADV. SRI.KURIAN ANTONY EDASSERY
                R1 BY ADV. SRI.M.RETHEESH

     THIS OP (CIVIL) HAVING BEEN FINALLY HEARD ON 05.02.2021,
     THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 O.P.(C).No.1796/2014          3




                       J U D G M E N T

A.Muhamed Mustaque, J.

Dismissed as infructuous.

Sd/-

A.MUHAMED MUSTAQUE, JUDGE

Sd/-

C.S.DIAS, JUDGE

DG

 
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