Kerala High Court
Kerala Vyapari Vyavasayi Ekopana ... vs K.A.Hameed on 5 February, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
FRIDAY, THE 05TH DAY OF FEBRUARY 2021 / 16TH MAGHA,1942
OP(C).No.256 OF 2021
CMA 29/2021 OF SUB COURT, OTTAPPALAM
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PETITIONERS:
1 KERALA VYAPARI VYAVASAYI EKOPANA SAMITHI
CHERPULASSERY UNIT COMMITTEE, VYAPARA BHAVAN,
OTTAPPALAM ROAD, CHERPULASSERY, CHERPULASSERY
VILLAGE, OTTAPPALAM TALUK, REPRESENTED BY ITS GENERAL
SECRETARY, MUHAMMED MUSTHAFA, AGED 48 YEARS,
S/O.BAPPUTTY.
2 RIYAS,
AGED 40 YEARS
S/O.SAIDALAVI, PRESIDENT, KERALA VYAPARI VYAVASAYI
EKOPANA SAMITHI, CHERPULASSERY UNIT, CHERPULASSERY
AMSOM DESOM, OTTAPALAM TALUK.
3 MUHAMMED MUSTHAFA,
AGED 48 YEARS
S/O.BAPPUTTY, GENERAL SECRETARY, KERALA VYAPARI
VYAVASAYI EKOPANA SAMITHI, CHERPULASSERY UNIT
COMMITTEE, VYAPARA BHAVAN, OTTAPPALAM ROAD,
CHERPULASSERY, CHERPULASSERY VILLAGE, OTTAPPALAM
TALUK.
4 KUMAR CHANDRAN,
AGED 38 YEARS
S/O.CHANDRAN, PRESIDENT, KERALA VYAPARI VYAVASAYI
EKOPANA SAMITHI, CHERPULASSERY UNIT, CHERPULASSERY
AMSOM DESOM, OTTAPPALAM TALUK.
BY ADVS.
SRI.M.SASINDRAN
SRI.SATHEESHAN ALAKKADAN
OP(C).No.256 OF 2021
RESPONDENTS:
1 K.A.HAMEED
AGED 48 YEARS
S/O.ALIKUTTY, KOORIKKATTIL HOUSE, THRIKKADERIL P.O-
679502.
2 SHAMSUDHEEN,
AGED 48 YEARS
S/O.LATE MOIDUTTY MASTER, KANNERI HOUSE,
CHERPULASSERY-679503.
3 KESAVANKUTTY,
AGED 46 YEARS
S/O.KESAVA KURUP, SREENIVAS HOUSE, CHERPULASSERY-
679503.
4 SHABEER K.P.,
AGED 35 YEARS
S/O.IQBAL, KALYANAPARAMBIL HOUSE, CHERPULASSERY-
670503.
5 AMEER,
AGED 41 YEARS
S/O.ABUTTY, CHAPPAL BAZAR BUS STAND, PATTAMBI ROAD,
CHERPULASSERY-679503.
6 SUBAIR.K.,
AGED 35 YEARS
S/O.ALI, KADAVATH HOUSE, CHERPULASSERY-679503.
7 IQBAL,
AGED 48 YEARS
S/O.UMMER, NECHIKKADAN HOUSE, CHERPULASSERY-679503.
8 FAIZAL N.K.,
AGED 47 YEARS
S/O.VERAPPU, NELLIKURSSI HOUSE, CHERPULASSERY,
KECHERIKUNNU, PIN-670503.
9 RASHEED K.,
AGED 41 YEARS
S/O.KUNJAYAMUTTY, KADAVATH HOUSE, CHERPULASSERY-
679503.
10 NOUSHAD T.K.,
AGED 38 YEARS
S/O.UMMER, THRIKANAMKUNNATH HOUSE, CHERPULASSERY-
679503.
OP(C).No.256 OF 2021
11 ASEES K.,
AGED 48 YEARS
S/O.MUHAMMED, KADAVATH HOUSE, CHERPULASSERY-679503.
12 SHEFEEQ T.P.,
AGED 35 YEARS
S/O.SAIDALAVI, THANAYAMPADATH HOUSE, NELLAYA,
IRUMBALASSERY P.O-679335.
13 SURESH.R,
AGED 48 YEARS
S/O.MANI EMBRATHIRI, RAMALAYAM HOUSE,
CHERPULASSERY-679335.
14 ABU TWAHIR,
AGED 36 YEARS
S/O.ABDUL KAREEM, KUNNERI HOUSE, MARAYAMANGALAM
NORTH P.O-679335.
15 MANSOOR T.,
AGED 32 YEARS
S/O.HASSAN, THOTTUNGAL, HIGH SCHOOL ROAD,
CHERPULASSERY-679503.
16 FIROSE,
AGED 32 YEARS
S/O.HAMSA, PARKULAM HOUSE, OTTAPALAM ROAD,
CHERPULASSERY-679503.
17 AMEER,
AGED 40 YEARS
FATHERS NAME NOT KNOWN, CHAPPAL BAZAR BUS STAND,
PATTAMBI ROAD, CHERPULASSERY-679503.
18 UDAYAKUMAR,
AGED 55 YEARS
S/O.ACHUTHAN NAIR, ILLIKOT VARIYAM HOUSE,
CHERPULASSERY-679503.
19 YOUSAF.M,
AGED 40 YEARS
S/O.HAMZA, MAKKADAYIL HOUSE, VALLAPUZHA JARAM, PIN-
679336.
20 ALI,
AGED 42 YEARS
FATHERS NAME NOT KNOWN, I TEN MOBILES PATTAMBI
ROAD, CHERPULASSERY-679503.
OP(C).No.256 OF 2021
21 MURSHID,
AGED 42 YEARS
FATHERS NAME NOT KNOWN, SHAJI CYCLES, PATTAMBI
ROAD, CHERPULASSERY-679503.
22 SULAIMAN,
AGE NOT KNOWN, FATHER NAME NOT KNOWN, KCS GLASS
HOUSE, EMS ROAD, CHERPULASSERY, PIN-679503.
R1 BY ADV. SRI.JACOB SEBASTIAN
R1 BY ADV. SRI.K.V.WINSTON
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 05.02.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
SATHISH NINAN, J.
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O. P. (C) No.256 of 2021
==================
Dated this the 5th day of February, 2021
JUDGMENT
All that the petitioners seek for is an
expeditious disposal of CMA 28/2021 and CMA 29/2021
pending on the files of the Sub Court, Ottappalam.
The dispute involved relates to the functioning of
the Cheruppulassery Union of the Kerala Vyapari
Vyavasayi Ekopana Samity. The period of the
committee expires in three months; it is
accordingly that the petitioners pray for an
expeditious disposal of the appeals.
2. Taking note of the submissions and the
report obtained through the Registry, I dispose of
this original petition directing the Sub Court,
Ottappalam, to expedite the appeals and make every
O. P. (C) No.256 of 2021
endeavour to have the same heard and disposed of
before 15.03.2021.
Sd/-
SATHISH NINAN
JUDGE
kns/-
//True Copy//
P.S. to Judge
OP(C).No.256 OF 2021
APPENDIX
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE PLAINT IN O.S.NO.165 OF
2020.
EXHIBIT P2 A TRUE COPY OF THE I.A.NO.1068 OF 2020 IN
O.S.NO.165 OF 2020.
EXHIBIT P3 A TRUE COPY OF THE COMMON ORDER DATED
23.10.2020 IN I.A.NO.1068 OF 2020 AND
I.A.NO.1167 OF 2020 IN O.S.NO.165 OF 2020
OF THE MUNSIFF'S COURT, OTTAPPALAM.
EXHIBIT P4 A TRUE COPY OF THE ORDER DATED 23.10.2020
IN I.A.NO.1068 OF 2020 IN O.S.NO.165 OF
2020 WAS NUMBERED AS C.M.A.NO.28 OF 2021.
EXHIBIT P5 A TRUE COPY OF THE I.A.NO.3 OF 2021 IN
C.M.A.NO.28 OF 2021.
EXHIBIT P6 A TRUE COPY OF THE MEMORANDUM OF APPEAL IN
C.M.A.NO.29 OF 2021 PENDING BEFORE THE SUB
COURT OTTAPPALAM.
EXHIBIT P7 A TRUE COPY OF THE I.A.NO.3 OF 2021 IN
C.M.A.NO.29 OF 2021.
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