Jithendra vs Saino George
2021 Latest Caselaw 4240 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

       THE HONOURABLE MR. JUSTICE B.SUDHEENDRA KUMAR

 THURSDAY, THE 04TH DAY OF FEBRUARY 2021 / 15TH MAGHA,1942

                    RPFC.No.381 OF 2015

 AGAINST THE ORDER/JUDGMENT IN MC 222/2014 OF FAMILY COURT,
                         KOZHIKODE


REVISION PETITIONER/S:

            JITHENDRA,
            AGED 28 YEARS,
            S/O.SUBRAMANYAN, KONTHALATH HOUSE,
            KUZHIKKANDIPARAMBA,WEST NADAKKAVE,
            KOZHIKODE-673 005.

            BY ADVS.
            SRI.R.SUDHISH
            SMT.M.MANJU

RESPONDENT/S:

            SAINO GEORGE, AGED 26 YEARS,
            D/O.GEORGEKUTTY, MADAPPILLI HOUSE,
            MALAYIDAM THURUTHU P.O., AMBUNAD KARA,
            ALUVA, ERNAKULAM-683 561.


OTHER PRESENT:

            SMT. M. K. PUSHPALATHA, SR.PP

     THIS REV.PETITION(FAMILY COURT) HAVING BEEN FINALLY
HEARD ON 04.02.2021, THE COURT ON THE SAME DAY PASSED THE
FOLLOWING:
 R.P.(F.C.)No.381/2015

                         -2-




                        ORDER

Dismissed as not pressed in view of

the submission of the learned counsel for

the petitioner in this regard.

sd/-

B. SUDHEENDRA KUMAR, JUDGE STK