Prasanth Kumar vs Shinu M
2021 Latest Caselaw 4239 Ker

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OP (FC).No.543 OF 2016(R)

              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

           THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                                   &

                  THE HONOURABLE MR.JUSTICE C.S.DIAS

    THURSDAY, THE 04TH DAY OF FEBRUARY 2021 / 15TH MAGHA,1942

                       OP (FC).No.543 OF 2016(R)

PETITIONER/S:

                PRASANTH KUMAR
                AGED 31 YEARS
                S/O I.B KALADHARAN, IYCHATH HOUSE, MRA/19,
                IRUMPANAM, TRIPPUNITHURA, ERNAKULAM 682 309.

                BY ADV. PARTY IN PERSON

RESPONDENT/S:

                SHINU M
                D/O M. SIVANANDAN, KANAYAMPARAMBATH HOUSE, P.O
                PALISSERY, KUNNAMANGALAM, KOZHIKODE 673 571.


     THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 4-02-
2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
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OP (FC).No.543 OF 2016(R)




          A.MUHAMED MUSTAQUE & C.S.DIAS, JJ.
             ======================
                 OP(FC) No. 543 of 2016
             ======================
          Dated this the 4th day of February, 2021.

                            JUDGMENT

A.MUHAMED MUSTAQUE , J.

The learned counsel appearing for the

petitioner submits that the matter has become

infructuous. Accordingly, the original petition is

dismissed as infructuous.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

Sd/-

                                         C.S.DIAS

SKS/4.2.2021                              JUDGE

OP (FC).No.543 OF 2016(R)

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 A TRUE COPY OF THE OP NO 10/2016 FILED BEFORE THE FAMILY COURT, KALPETTA.

EXHIBIT P2 A TRUE COPY OF THE INTERIM ORDER IN I.A NO 757/2016 IN MAT APPEAL NO 866/2015.