P.K.Vinu vs The Commerce Secretary
2021 Latest Caselaw 4235 Ker

                   IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

           THURSDAY, THE 04TH DAY OF FEBRUARY 2021 / 15TH MAGHA,1942

                           WP(C).No.6806 OF 2019(A)


PETITIONER:

                P.K.VINU
                AGED 51 YEARS
                ACCOUNTS OFFICER, THE MARINE PRODUCTS EXPORT DEVELOPMENT
                AUTHORITY, PANAMPILLY AVENUE, KOCHI-682 036, RESIDING AT
                KANDATHIPARAMBIL, TRIPINITHURA-682 301.

                BY ADV. SRI.P.N.SANTHOSH

RESPONDENTS:

       1        THE COMMERCE SECRETARY
                GOVERNMENT OF INDIA, MINISTRY OF COMMERCE AND INDUSTRIES,
                DEPARTMENT OF COMMERCE, UDYOGBHAVAN, NEW DELHI-110011.

       2        THE MARINE PRODUCTS EXPORT DEVELOPMENT AUTHORITY
                MPEDA HOUSE, PANAMPILLY AVENUE, PB NO.4272, KOCHI-682 036,
                REPRESENTED BY ITS SECRETARY.

       3        THE CHAIRMAN
                THE MARINE PRODUCTS EXPORT DEVELOPMENT AUTHORITY, MPEDA
                HOSUE, PANAMPILLY AVENUE, PB NO.4272, KOCHI-682 036.

                BY ADV. SHRI.P.VIJAYAKUMAR, ASG OF INDIA
                BY ADV. SMT.K.RADHAMANI AMMA
                BY ADV. SRI.ANTONY MUKKATH

      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 04.02.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.6806 OF 2019(A)

                                     2




                            JUDGMENT

The learned counsel for the petitioner seeks

permission to withdraw this writ petition.

This request is granted; consequently, this writ

petition will stand dismissed as having been withdrawn.

SD/-

                                           DEVAN RAMACHANDRAN

rp                                                   JUDGE