P.K.Sudharma vs A.Shajahan
2021 Latest Caselaw 4226 Ker

Con.Case(C).No.2147 OF 2019
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            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                 THE HONOURABLE SMT. JUSTICE P.V.ASHA

   THURSDAY, THE 04TH DAY OF FEBRUARY 2021 / 15TH MAGHA,1942

        Con.Case(C).No.2147 OF 2019 IN WP(C). 21170/2014

AGAINST THE ORDER/JUDGMENT IN WP(C) 21170/2014(U) OF HIGH COURT
                           OF KERALA


PETITIONER/S:

                P.K.SUDHARMA,
                AGED 63 YEARS
                W/O RENADEV T.B, (RETIRED PRINCIPAL ,
                S.N.H.S.S.OKKAL), THOOMBAYIL HOUSE,
                OKKAL.P.O.ERNAKULAM DISTRICT.

                BY ADV. SRI.MANOJ RAMASWAMY

RESPONDENT/S:

                A.SHAJAHAN,
                AGED 58 YEARS
                S/O (NOT KNOWN TO THE PETITIONER ) THE SECRETARY TO
                GOVERNMENT, GENERAL EDUCATION DEPARTMENT,
                GOVERNMENT OF KERALA, SECRETARIAT,
                THIRUVANANTHAPURAM-695 001.


OTHER PRESENT:

                SMT.PRINCY XAVIER ,GP

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 04.02.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Con.Case(C).No.2147 OF 2019
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                                JUDGMENT

Dated this the 4th day of February 2021

Learned counsel for the petitioner submits that the

judgment is already complied with. Accordingly the Contempt Case

is closed.

Sd/-

                                                   P.V.ASHA

rkc                                                     JUDGE

Con.Case(C).No.2147 OF 2019

APPENDIX PETITIONER'S/S EXHIBITS:

ANNEXURE A1 CERTIFIED COPY OF THE JUDGMENT DATED 27.7.2018 IN PWC NO 21170 OF 2014 OF THE HON'BLE HIGH COURT OF KERALA

ANNEXURE A2 TRUE COPY OF THE LETTER DATED 31.8.2018

ANNEXURE A3 TRUE COPY OF THE LETTER DATED 4.2.2019