Sivadasan P.V vs Kerala State Road Transport ...
2021 Latest Caselaw 4213 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                THE HONOURABLE MR. JUSTICE AMIT RAWAL

    THURSDAY, THE 04TH DAY OF FEBRUARY 2021 / 15TH MAGHA,1942

                       WP(C).No.2153 OF 2011(T)


PETITIONER:

               SIVADASAN P.V.
               DRIVER GRADE-II
               KERALA STATE ROAD TRANSPORT CORPORATION,,
               KODUNGALLUR.

               BY ADVS.
               SRI.S.P.ARAVINDAKSHAN PILLAY
               SRI.S.A.ANAND
               SRI.K.A.BALAN
               SRI.PETER JOSE CHRISTO
               SMT.N.SANTHA

RESPONDENTS:

      1        KERALA STATE ROAD TRANSPORT CORPORATION
               REPRESENTED BY ITS MANAGING DIRECTOR,
               TRANSPORT BHAVAN, FORT,
               THIRUVANANTHAPURAM., PIN - 695 001.

      2        MANAGING DIRECTOR
               KERALA STATE ROAD TRANSPORT CORPORATION,
               TRANSPORT BHAVAN, FORT,
               THIRUVANANTHAPURAM., PIN - 695 001.

      3        DISTRICT TRANSPORT OFFICER
               KERALA STATE ROAD TRANSPORT CORPORATION,
               MALA, THRISSUR, PIN - 680 732.

               R1 BY ADV. SRI.V.V.NANDAGOPAL NAMBIAR SC KSRTC
               R1 BY ADV. SRI.BABU JOSEPH KURUVATHAZHA SC KSRTC

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD         ON
04.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.2153 OF 2011(T)

                                2

                            JUDGMENT

Dated this the 4th day of February 2021

Learned Counsel for the petitioner submitted that the

matter has become infructuous. Accordingly, this writ petition is

dismissed as infructuous.

Sd/-

AMIT RAWAL

JUDGE nak WP(C).No.2153 OF 2011(T)

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE LETTER DATED 17.01.2011

EXHIBIT P2 TRUE COPY OF THE MEMORANDUM NO.PL2/002/11 DATED 7.1.2011 OF THE DISTRICT TRANSPORT OFFICER, MALA

EXHIBIT P3 TRUE COPY OF THE MEMORANDUM NO.PL13/001901/10 DATED 29.12.2010 OF THE PERSONNEL MANAGER-IN-CHARGE OF EXECUTIVE DIRECTOR (ADMINISTRATION)

EXHIBIT P4 TRUE COPY OF THE MEMORANDUM NO.PL14/026875/10 DATED 4.8.2010 OF THE DEPUTY CHIEF ACCOUNTS OFFICER (OAD) IN CHARGE OF EXECUTIVE DIRECTOR (ADMINISTRATION)