Citation : 2021 Latest Caselaw 4190 Ker
Judgement Date : 4 February, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
THURSDAY, THE 04TH DAY OF FEBRUARY 2021 / 15TH MAGHA,1942
WP(C).No.28110 OF 2020(K)
PETITIONER/S:
SUSANA MARIA SPINOLA,AGED 64 YEARS
W/O ARMANDO AUGUSTO FREDERICK DE SPINOLA, 9/502-D
NEAR ST.AGNES, CONVENT, PANDIKUDY, KOCHI-682 002.
BY ADV. SMT.P.USHAKUMARI
RESPONDENT/S:
1 THE CORPORATION OF KOCHI,REPRESENTED BY ITS
SECRETARY, PARK AVENUE, KOCHI-682 011.
2 THE REGISTRAR OF BIRTH AND DEATH,
OFFICE OF THE CORPORATION OF KOCHI
PARK AVENUE, KOCHI-682 011.
3 THE CHIEF REGISTRAR OF BIRTH AND DEALTH,
SWARAJ BHAVAN, GROUND FLOOR, NANTHENCODE, KAWDIAR
P.O.THIRUVANANTHAPURAM-695 003.
OTHER PRESENT:
GP: SRI.PAUL ABRAHAM VAKKANAL
SC: SRI.JANARDHANA SHENOY
SC: SRI.SUDHEESH KUMAR
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
04.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.28110 OF 2020(K) 2
JUDGMENT
It is submitted by the learned counsel for the petitioner that the directions
in the interim order have been complied with and the matter has, therefore,
become infructuous.
Submission is recorded and the writ petition is closed as infructuous.
Sd/-
A.K.JAYASANKARAN NAMBIAR JUDGE
sd
APPENDIX PETITIONER'S/S EXHIBITS:
EXHIBIT P1 PHOTOSTAT COPY OF THE ADHAR CARD OF THE PETITIONER NO 361263406206.
EXHIBIT P2 PHOTOSTAT COPY OF THE PASSPORT NO S6899115 OF THE PETITIONER
EXHIBIT P3 PHOTOSTAT COPY OF THE ADHAR CARD NO 954270486902 OF THE PETITIONERS HUSBAND
EXHIBIT P4 PHOTOSTAT COPY OF THE PASSPORT NO S6906308 OF THE PETITIONERS HUSBAND
EXHIBIT P5 PHOTOSTAT COPY OF THE LETTER ISSUED BY LOURDES HOSPITAL, ERNAKULAM DATED 5.12.2018
EXHIBIT P6 PHOTOSTAT COPY OF THE FRONT PAGE OF THE SSLC CERTIFICATE OF THE PETITIONERS SON
EXHIBIT P7 PHOTOSTAT COPY OF THE BIRTH CERTIFICATE ISSUED BY THE 2ND RESPONDENT TO THE PETITIONERS SON DATED 23.5.2018
EXHIBIT P8 NIL
EXHIBIT P8 (A) PHOTOSTAT COPY OF THE APPLICATION PREPARED TO SUBMIT DATED 2.9.2018
EXHIBIT P8 (B) PHOTOSTAT COPY OF THE DECLARATION DATED 3.9.2018
EXHIBIT P8 (C) PHOTOSTAT COPY OF THE AFFIDAVIT DATED 27.9.2018
EXHIBIT P9 PHOTOSTAT COPY OF THE AFFIDAVIT SWORN BY THE PETITIONER DATED 9.12.2020
EXHIBIT P10 PHOTOSTAT COPY OF THE CIRCULAR NO B1-
15343/2017 DATED 10.5.2017
EXHIBIT P11 PHOTOSTAT COPY OF THE JUDGMENT OF THIS HONOURABLCE COURT IN WPC NO 20216/2020 DATED 17.11.2020
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