Susana Maria Spinola vs The Corporation Of Kochi
2021 Latest Caselaw 4189 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

          THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR

    THURSDAY, THE 04TH DAY OF FEBRUARY 2021 / 15TH MAGHA,1942

                       WP(C).No.28123 OF 2020(M)


PETITIONER/S:

                SUSANA MARIA SPINOLA,AGED 64 YEARS
                W/O.ARMANDO AUGUSTO FREDERICK DE SPINOLA
                9/502-D, NEAR ST.AGNES, CONVENT, PANDIKUTTY
                KOCHI - 682 002.

                BY ADV. SMT.P.USHAKUMARI

RESPONDENT/S:

      1         THE CORPORATION OF KOCHI
                REPRESENTED BY ITS SECRETARY
                PARK AVENUE, KOCHI - 682 011.

      2         THE REGISTRAR OF BIRTH AND DEATH
                OFFICE OF THE CORPORATION OF KOCHI
                PARK AVENUE, KOCHI - 682 011.

      3         THE CHIEF REGISTRAR OF BIRTH AND DEATH
                SWARAJ BHAVAN, GROUND FLOOR, NANTHENCOE
                KAWDIAR P.O., THIRUVANANTHAPURAM - 695 003.

                R1 BY ADV. SRI.K.JANARDHANA SHENOY

OTHER PRESENT:

                GP: SRI.PAUL ABRAHAM VAKKANAL
                SC: SRI.JANARDHANA SHENOY
                SC: SRI.SUDHEESH KUMAR

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
04.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.28123 OF 2020(M)               2




                                 JUDGMENT

It is submitted by the learned counsel for the petitioner that the directions

in the interim order have been complied with and the matter has, therefore,

become infructuous.

Submission is recorded and the writ petition is closed as infructuous.

Sd/-

A.K.JAYASANKARAN NAMBIAR JUDGE

sd

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 PHOTOSTAT COPY OF THE ADHAR CARD OF THE PETITIONER NO.361263406206.

EXHIBIT P2 PHOTOSTAT COPY OF THE PASSPORT NO.S6899115 OF THE PETITIONER.

EXHIBIT P3 PHOTOSTAT COPY OF THE ADHAR CARD NO.954270486902 OF THE PETITIONER'S HUSBAND.

EXHIBIT P4 PHOTOSTAT COPY OF THE PASSPORT NO.S6906308 OF THE PETITIONER'S HUSBAND.

EXHIBIT P5 PHOTOSTAT COPY OF THE LETTER ISSUED BY LOURDES HOSPITAL, ERNAKULAM, DATED 05/12/2018.

EXHIBIT P6 PHOTOSTAT COPY OF THE FRONT PAGE OF THE SSLC CERTIFICATE OF THE PETITIONER'S SON.

EXHIBIT P7 PHOTOSTAT COPY OF THE BIRTH CERTIFICATE ISSUED BY THE 2ND RESPONDENT TO THE PETITIONER'S SON DATED 23/05/2018.

EXHIBIT P8                  NIL

EXHIBIT P8(A)               PHOTOSTAT COPY OF THE APPLICATION PREPARED
                            TO SUBMIT DATED 03/09/2018.

EXHIBIT P8(B)               PHOTOSTAT COPY OF THE DECLARATION DATED
                            03/09/2018.

EXHIBIT P8(C)               PHOTOSTAT COPY OF THE AFFIDAVIT SWORN BY

THE PETITIONER DATED 27/09/2018.

EXHIBIT P9 PHOTOSTAT COPY OF THE AFFIDAVIT SWORN BY THE PETITIONER DATED 09/2/2020.

EXHIBIT P10 PHOTOSTAT COPY OF THE CIRCULAR NO.B1-

15343/2017 DATED 10/05/2017.

EXHIBIT P11 PHOTOSTAT COPY OF THE JUDGMENT OF THIS HONOURABLE COURT IN WPC NO.20216/2020 DATED 17/11/2020.