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Annamma D Kunja @ Annamma vs Udayanapuram Grama Panchayath
2021 Latest Caselaw 4188 Ker

Citation : 2021 Latest Caselaw 4188 Ker
Judgement Date : 4 February, 2021

Kerala High Court
Annamma D Kunja @ Annamma vs Udayanapuram Grama Panchayath on 4 February, 2021
                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

          THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR

    THURSDAY, THE 04TH DAY OF FEBRUARY 2021 / 15TH MAGHA,1942

                       WP(C).No.28560 OF 2020(T)


PETITIONER/S:

                ANNAMMA D KUNJA @ ANNAMMA
                W/O. ALPHONSE D KUNJA, ILLIKKAL HOUSE,
                PUTHENVELIKKARA VILLAGE, PARAVUR TALUK, ERNAKULAM
                DISTRICT REPRESENTED BY THE POWER OF ATTORNEY HOLDER,
                VIZ. SRI XAVIER KURIAN @ BOBAN, AGED 63 YEARS, S/O.
                OUSEPH KURIAN (LATE)
                VADAKKEDATH HOUSE, PADINJAREKKARA, VALLAKAM, VAIKOM

                BY ADVS.
                SRI.J.JULIAN XAVIER
                SRI.FIROZ K.ROBIN
                SRI.PIOUS MATHEW
                SRI.ROY JOSEPH
                SRI.E.HARIDAS
                SMT.ANIES MATHEW

RESPONDENT/S:

      1         UDAYANAPURAM GRAMA PANCHAYATH
                PADINJAREKKARA P.O, VAIKOM TALUK, PIN 686 146
                KOTTAYAM DISTRICT, REPRESENTED BY ITS SECRETARY

      2         SIBICHAN,S/O. GEORGE, VADAKKEDATHU (UTHUVELIL) HOUSE,
                VALLAKAM, VAIKOM, PADINJAREKKARA P.O, KOTTAYAM 686
                146

                R1 BY ADV. SHRI.S.RAJMOHAN, SC, UDAYANAPURAM GRAMA
                PANCHAYAT


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
04.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.28560 OF 2020(T)                2




                                    JUDGMENT

Taking note of the submission of learned counsel for the petitioner

as also the learned Standing Counsel for the respondent Panchayath, the

writ petition is closed by making the interim order dated 5.1.2021

absolute.

Sd/-

A.K.JAYASANKARAN NAMBIAR JUDGE

SJ

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE TAX RECEIPT DATED 27-1-

2016 ISSUED BY THE VILLAGE OFFICER, UDAYANAPURAM VILLAGE

EXHIBIT P2 TRUE COPY OF OWNERSHIP CERTIFICATE DATED 7-

11-2019 ISSUED BY THE 1ST RESPONDENT.

EXHIBIT P3 PHOTO SHOWING THE UNLOADED CABLES FOR THE CONSTRUCTION OF MOBILE TOWER

EXHIBIT P4 TRUE COPY OF THE REQUEST UNDER RTI ACT DATED 30-10-2020

EXHIBIT P5 TRUE COPY OF THE REPLY DATED 6-11-2020 ISSUED BY THE 1ST RESPONDENT.

 
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