Sheeba S vs P.A Muhammed Basheer
2021 Latest Caselaw 4177 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                 PRESENT

           THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                                    &

                 THE HONOURABLE MR.JUSTICE C.S.DIAS

     THURSDAY, THE 04TH DAY OF FEBRUARY 2021 / 15TH MAGHA,1942

                        Mat.Appeal.No.779 OF 2014

      AGAINST THE JUDGMENT IN OP 1113/2011 DATED 05-08-2014 OF
                       FAMILY COURT, KOTTAYAM



APPELLANT/PETITIONER:

             SHEEBA S
             AGED 44 YEARS
             W/O.P.A.MUHAMMED BASHEER, NEDUMPARAMBIL HOUSE,
             PERUNNA EAST P.O., CHANGANACHERRY VILLAGE
             -DO - TALUK.

             BY ADVS.
             SRI.T.P.RAMACHANDRAN (THACHETH)
             SMT.N.G.SINDHU

RESPONDENTS/RESPONDENTS:

      1      P.A MUHAMMED BASHEER
             S/O.P.M.ABDUL KHADAR, NEDUMPARAMBIL HOUSE,
             PERUNNA EAST P.O., CHANGANACHERRY VILLAGE,
             PIN-688437.

      2      P.A.MUHAMMED USEF,
             S/O.P.M.ABDUL KHADAR, NEDUMPARAMBIL HOUSE,
             PERUNNA EAST P.O., CHANGANACHERRY VILLAGE,
             PIN-688437.

      3      P.A.SAMUDEEN,
             S/O.P.M.ABDUL KHADAR, PANACKVETTIL HOUSE,
             MASJID ROAD, KAKKANADU P.O., ERNAKULAM DIST.
             PIN-682 030.
 Mat.A.No.779 OF 2014              2

      4      MUHAMMED NAZEER PARAKKAVETTI,
             S/O.P.M.ABDUL KHADAR, NEDUMPARAMBIL HOUSE,
             PERUNNA EAST P.O., CHANGANACHERRY VILLAGE.
             PIN-688437.

      5      SUBAIDUBEEVI PARAKKAVETTI,
             D/O.P.M.ABDUL KHADR, SHEEBA CLINIC, I.C.O.
             JUNCTION, PERUNNA EAST P.O., CHANGANCHERRY TALUK.
             PIN-688437.

      6      SAID BEEVI PARKKAVEETTI,
             D/O.P.M.ABDUL KHADER, SEENA MANZIL,
             PERUNNA EAST P.O., CHANGANCHERRY TALUK, PIN-688437.

      7      LAILA BEEVI PARKKAVEETTI,
             D/O.P.M.ABDUL KHADER, LAILA MANZIL,
             NEAR FIRE STATION, CHANGANCHERRY TALUK,
             PIN-684 337.

      *8     SHERIFA BEEVI,
             D/O.P.M.ABDUL KHADER, KUNNATHU HOUSE,
             MULAKUPADAM KARA, NEDUMPRAM VILLAGE,
             CHANGANCHERRY TALUK, PIN-684337.          (DIED)

      9      JAMAL
             S/O.PICHAKANNU JAMAL HOUSE, PUNUGALLOOR,
             PERUMPUZHA P.O., KUNDARA, KOLLAM DIST.,
             PIN-694339.

      10     FATIMA
             D/O.KHADEEJA, JAMAL HOUSE, PUNUGALLOOR,
             PERUMPUZHA P.O., KUNDARA, KOLLAM DIST.,
             PIN-694 339.

             *AS PER ORDER DTD.2.12.2014 IN MAT.A NO.779/2014,
             IT IS RECORDED THAT R8 IS NO MORE AND THE LEGAL
             REPRESENTATIVES OF R8 ARE R9 AND R10.

             R1, R9-10 BY ADV. SRI.T.H.ABDUL AZEEZ
             R1 BY ADV. SRI. AJMAL V. A.
             R1-7 BY ADV. SRI.A.K.HARIDAS

     THIS MATRIMONIAL APPEAL HAVING BEEN FINALLY HEARD ON
04.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 Mat.A.No.779 OF 2014               3




                           JUDGMENT

Dated this the 4th day of February 2021

A.Muhamed Mustaque, J

Read order dated 4.3.2020, 18.1.2021 and 28.1.2021. No

steps have been taken. Hence, the Mat.Appeal is dismissed for

non-prosecution.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

Sd/-

C.S.DIAS

JUDGE

ab