Santhosh Kumar vs Sudharmmini
2021 Latest Caselaw 4168 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

         THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                                   &

                 THE HONOURABLE MR.JUSTICE C.S.DIAS

   THURSDAY, THE 04TH DAY OF FEBRUARY 2021 / 15TH MAGHA,1942

                       OP (FC).No.516 OF 2020

         IN OPGW 494/2017 OF FAMILY COURT, KOTTARAKKARA


PETITIONER:

              SANTHOSH KUMAR,
              AGED 49 YEARS
              S/O KUNJAN PILLAI, BINDU BHAVAN,
              KARIMPINPUZHA P.O., PAVITHRESWARAM VILLAGE,
              KOTTARAKKARA, KOLLAM

              BY ADVS.
              SRI.C.RAJENDRAN
              SRI.B.N.HASKAR

RESPONDENT:

              SUDHARMMINI,
              AGED 46 YEARS,
              D/O SREEDHARAN PILLAI,
              ARINGALATHU VEEDU, KOTTARA,
              MEEYANNOOR P.O., KOLLAM-691 537.


     THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON
04.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP (FC).No.516 OF 2020                2




                              JUDGMENT

Dated this the 4th day of February 2021

A.Muhamed Mustaque, J

This Original Petition was filed for expeditious disposal of

E.P No.15/2018 on the file of the Family Court, Kottarakkara.

The matter was settled between the parties in Lok Adalat.

Therefore, we are of the view that the Family Court cannot keep

the matter pending for a long time. Therefore, the Family Court

shall ensure that the entire proceedings are concluded within a

period of three months.

The Original Petition is disposed of as above.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

Sd/-

C.S.DIAS

JUDGE

ab

APPENDIX OF OP (FC) 516/2020 PETITIONER'S EXHIBITS:

EXHIBIT P1 A TRUE COPY OF THE AWARD PASSED ON 28TH AUGUST 2017 IN LOK ADALAT CASE NO 26/2017

EXHIBIT P2 A TRUE COPY OF THE JUDGMENT IN OP(HM) 1065/2017 DATED 15TH MAY 2018 IN THE FAMILY COURT, KOTTQARAKKARA

EXHIBIT P3 A TRUE COPY OF LAWYERS NOTICE DATED 11.6.2018

EXHIBIT P4 A TRUE COPY OF A PETITION IN E.P NO 15/2018 IN OP(G&W) 494/2017 IN THE FAMILY COURT, KOTTARAKKARA

RESPONDENT EXHIBITS: NIL