Kerala High Court
Mohanakurup A.N vs Dr. Rajan N. Khobragade on 4 February, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
&
THE HONOURABLE MR. JUSTICE GOPINATH P.
THURSDAY, THE 04TH DAY OF FEBRUARY 2021 / 15TH MAGHA,1942
Con.Case(C).No.134 OF 2021 IN WA. 2074/2019
AGAINST THE JUDGMENT IN WA 2074/2019 DATED 15.09.2020 OF HIGH
COURT OF KERALA
PETITIONER/APPELLANT:
MOHANAKURUP A.N, AGED 68 YEARS
S/O. M.K NARAYANA PILLAI, PRESIDENT, CHEMISTS AND
DRUGGISTS EDUCATIONAL SOCIETY KERALA,
REG NO. Q 622/81, CHEMISTS BHAVAN, MC NO XXVI/617,
CURZON ROAD, KOLLAM 691 013,
RESIDING AT POONAM, MANNATH LANE, THRISSUR 680 001
BY ADVS.
SRI.GEORGE POONTHOTTAM (SR.)
SMT.NISHA GEORGE
SRI.VISHNU B.KURUP
RESPONDENTS/RESPONDENTS 1 & 2 :
1 DR. RAJAN N. KHOBRAGADE
(AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONER)
SECRETARY TO GOVERNMENT, DEPARTMENT OF HEALTH AND
FAMILY WELFARE, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM 695 001
2 DR REMLA BEEVI A,
(AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONER)
DIRECTOR, DIRECTORATE OF MEDICAL EDUCATION,
THIRUVANANTHAPURAM 695 001
BY SRI. M.A. ASIF-SPL. GOVERNMENT PLEADER
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION
ON 04.02.2021, ALONG WITH Con.Case(C).135/2021, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
Con.Case(C).No.134 OF 2021 IN WA. 2074/2019
&
Con.Case(C).No.135 OF 2021 IN WA. 1960/2019
2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
&
THE HONOURABLE MR. JUSTICE GOPINATH P.
THURSDAY, THE 04TH DAY OF FEBRUARY 2021 / 15TH MAGHA,1942
Con.Case(C).No.135 OF 2021 IN WA. 1960/2019
AGAINST THE JUDGMENT IN WA 1960/2019 DATED 15.09.2020 OF HIGH
COURT OF KERALA
PETITIONER/APPELLANT :
C. CHRISTU DAS, AGED 70 YEARS,
S/O. CHALLAYYAN, CHAIRMAN,
DALE VIEW COLLEGE OF PHARMACY AND RESEARCH CENTRE,
PUNALAL P.O, POOVACHAL VIA,
THIRUVANANTHAPURAM 695 575
BY ADVS.
SRI.GEORGE POONTHOTTAM (SR.)
SMT.NISHA GEORGE
SRI.VISHNU B.KURUP
SMT.RIJI RAJENDRAN
RESPONDENT/RESPONDENTS 3 & 4:
1 DR. RAJAN N. KHOBRAGADE,
(AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONER)
SECRETARY TO GOVERNMENT, DEPARTMENT OF HEALTH AND
FAMILY WELFARE, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM 695 001.
2 DR REMLA BEEVI A,
(AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONER)
DIRECTOR, DIRECTORATE OF MEDICAL EDUCATION
THIRUVANANTHAPURAM 695 001.
R1-2 BY SRI.M.A.ASIF, SPECIAL GOVERNMENT PLEADER
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION
ON 04.02.2021, ALONG WITH Con.Case(C).134/2021, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
Con.Case(C).No.134 OF 2021 IN WA. 2074/2019
&
Con.Case(C).No.135 OF 2021 IN WA. 1960/2019
3
JUDGMENT
Shaffique, J
The learned counsel appearing for the petitioner submits
that the directions issued by this Court had been complied
with. Under such circumstances, nothing further survives to
be considered in these cases. Hence, these Contempt Cases
are closed.
Sd/-
A.M.SHAFFIQUE, JUDGE
sd/-
GOPINATH P., JUDGE
AMV/05.02.2021
Con.Case(C).No.134 OF 2021 IN WA. 2074/2019
&
Con.Case(C).No.135 OF 2021 IN WA. 1960/2019
APPENDIX OF Con.Case(C) 134/2021
PETITIONER'S/S EXHIBITS:
ANNEXURE1 TRUE COPY OF THE INTERIM ORDER DATED
22-10-2019 IN W.A NO. 2074/2019
PASSED BY THIS HON'BLE COURT
ANNEXURE II CERTIFIED COPY OF THE JUDGMENT DATED
15-09-2020 IN W.A NO. 2074/2019
PASSED BY THIS HON'BLE COURT
ANNEXURE III TRUE COPY OF THE COMMUNICATION NO.
CCPSR/1318/2020 DATED 29.09.2020
ISSUED BY THR PRINCIPAL OF CHEMISTS
COLLEGE OF PHARMACEUTICAL SCIENCES
AND RESEARCH
ANNEXURE IV TRUE COPY OF THE COMMUNICATION NO.
CCPSR/1345/2020 DATED 24-11-2020
ISSUED BY THE PRINCIPAL OF CHEMISTS
COLLEGE OF PHARMACEUTICAL SCIENCES
AND RESEARCH
RESPONDENTS ANNEXURES :
ANNEXURES 1 TRUE COPY OF THE G.O.(RT)
NO.225/2021/H&FWD DATED 25.01.2021.
TRUE COPY P.A.TO JUDGE
Con.Case(C).No.134 OF 2021 IN WA. 2074/2019
&
Con.Case(C).No.135 OF 2021 IN WA. 1960/2019
APPENDIX OF Con.Case(C) 135/2021
PETITIONER'S/S EXHIBITS:
ANNEXURE 1 TRUE COPY OF THE INTERIM ORDER DATED
22-10-2019 IN W.A NO 1960/2019 PASSED BY
THIS HON'BLE COURT.
ANNEXURE II CERTFIIED COPY OF THE JUDGMENT DATED
15-09-2020 IN W.A NO. 1960/2019 PASSED BY
THIS HON'BLE COURT
ANNEXURE III TRUE COPY OF THE COMMUNICATION NO.
DVCP/D.PHARM/2020/4 DATED 05-11-2020 ISSUED
BY THE PETITIONER COLLEGE
ANNEXURE IV TRUE COPY OF THE COMMUNICATION REF. NO.
DVCP/D.PHARM/2020-2021 DATED 27-11-2020
ISSUED BY THE PETITIONER COLLEGE
ANNEXURE V TRUE COPY OF THE COMMUNICATION REF. NO.
DVCP/D.PHARM/2020-2021 DATED 11-01-2021
ISSUED BY THE PETITIONER COLLEGE.
RESPONDENTS ANNEXURES :
ANNEXURE 1 TRUE OCPY OF THE G.O.(RT) NO.225/2021/H&FWD
DATED 25.01.2021.
TRUE COPY P.A.TO JUDGE
