Kerala High Court
Against The Order/Judgment Dated ... vs By Adv. Sri.P.N.Mohanan on 4 February, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
THURSDAY, THE 04TH DAY OF FEBRUARY 2021 / 15TH MAGHA,1942
Con.Case(C).No.1814 OF 2020 IN WP(C). 32642/2019
AGAINST THE ORDER/JUDGMENT DATED 05.02.2020 IN WP(C)
32642/2019(E) OF HIGH COURT OF KERALA
PETITIONERS/PETITIONERS
1,2,3,4,5,6,7,8,9,10,11,12,13,14,15,16,17,18,19,21,22,23,24,25
,26,27,28,& 29:
1 MADHU V.,
AGED 49 YEARS
S/O. VASU, RESIDING AT SATHI MANDIRAM, PUNNAKULAM,
K.S. PURAM P.O.,
BOILER SUPERVISOR, KERAFED OIL COMPLEX, K.S.PURAM
P.O., KARUNAGAPPALLY, KOLLAM.
2 RADHAKRISHNAN P.
AGED 56 YEARS
S/O. BHASKARAN, RESIDING AT PUTHANTHARAYIL,
CHANGANKULANGARA, VAVVAKKAVU P.O., SUPERVISOR
MECHANIC, KERAFED OIL COMPLEX, K.S.PURAM P.O.,
KARUNAGAPPALLY, KOLLAM.
3 SALIM P.
AGED 50 YEARS
S/O. KASIM KUNJU, RESIDING AT F.A. MANZIL, ADINADU
SOUTH, KATTIKADAVU P.O., FOOD PRODUCTION
ASSISTANT, KERAFED OIL COMPLEX, K.S.PURAM P.O.,
KARUNAGAPPALLY, KOLLAM.
4 RASHEED M.
AGED 50 YEARS
S/O. MUHAMMAD ALI, RESIDING AT VAITHANNUR, ADINADU
SOUTH, KATTIKADAVU P.O., FIREMAN, KERAFED OIL
COMPLEX, K.S.PURAM P.O., KARUNAGAPPALLY, KOLLAM.
5 PRAKASHAN R.
AGED 47 YEARS
S/O./ RAMACHANDRAN NAIR, RESIDING AT PAYIKKATTU,
PUNNAKKULAM, K.S. PURAM P.O., FIREMAN, KERAFED OIL
COMPLEX, K.S.PURAM P.O., KARUNAGAPPALLY, KOLLAM.
Con.Case(C).No.1814 OF 2020
6 SALIM M.
AGED 48 YEARS
S/O. MUHAMMAD KUNJU, RESIDING AT EDASHERIL, PADA
NORTH, KARUNAGAPPALLY, SENIOR TECHNICIAN, KERAFED
OIL COMPLEX, K.S.PURAM P.O., KARUNAGAPPALLY,
KOLLAM.
7 IZHACK K.
AGED 54 YEARS
S/O. KASIM KUNJU, RESIDING AT HANSANA MANZIL,
SENIOR TECHNICIAN, KERAFED OIL COMPLEX, K.S.PURAM
P.O., KARUNAGAPPALLY, KOLLAM.
8 MANOHARAN S.
AGED 53 YEARS
S/O. SREEDHARAN, PANIKKASSERIL, ADINADU SOUTH,
KATTIKADAVU P.O., SENIOR TECHNICIAN, KERAFED OIL
COMPLEX, K.S.PURAM P.O., KARUNAGAPPALLY, KOLLAM.
9 KRISHNANKUTTY K.
AGED 53 YEARS
S/O. KUNJU KUNJU, RESIDING AT THANAL, ADINADU
SOUTH, KATTIKADAVU P.O., SENIOR TECHNICIAN,
KERAFED OIL COMPLEX, K.S.PURAM P.O.,
KARUNAGAPPALLY, KOLLAM.
10 SAINUDHEEN S.
AGED 56 YEARS
RESIDING AT CHANKARA LEKSHAM VEEDU, ADINADU
SOUTH, KATTIKADAVU P.O., SENIOR TECHNICIAN,
KERAFED OIL COMPLEX, K.S.PURAM P.O.,
KARUNAGAPPALLY, KOLLAM.
11 RAJEEVAN K.
AGED 50 YEARS
S/O. KESHAVAN, RESIDING AT RAHUL BHAVAN, ADINADU
NORTHP.O., KARUNAGAPPALLY, LAB ASSISTANT, KERAFED
OIL COMPLEX, K.S.PURAM P.O., KARUNAGAPPALLY,
KOLLAM.
12 NAZAR K.
AGED 49 YEARS
S/O. KASIM KUNJU, RESIDING AT PUNNAKULAM, K.S.
PURAM P.O., ELECTRICAL ASSISTANT, KERAFED OIL
COMPLEX, K.S.PURAM P.O., KARUNAGAPPALLY, KOLLAM.
Con.Case(C).No.1814 OF 2020
13 ABDUL HABEEB M.
AGED 53 YEARS
S/O. MUHAMMAD KUNJU, RESIDING AT MAMPARAVALLI
THEKKATHIL, ADINADU SOUTH, KATTILKADAVU P.O.,
PRODUCTION ASSISTANT, KERAFED OIL COMPLEX,
K.S.PURAM P.O., KARUNAGAPPALLY, KOLLAM.
14 MURALI V.
AGED 53 YEARS
S/O. VELUPULLA, RRESIDING AT MEENATHATHIL,
PUNNAKULAM, K.S. PURAM P.O., PRODUCTION
ASSISTANT, KERAFED OIL COMPLEX, K.S.PURAM P.O.,
KARUNAGAPPALLY, KOLLAM.
15 PRASANNAN K.
AGED 51 YEARS
S/O. KOCHUPAPPU, RESIDING AT THARAVEETTIL,
PUNNAKULAM, K.S. PURAM P.O., PRODUCTION
ASSISTANT, KERAFED OIL COMPLEX, K.S.PURAM P.O.,
KARUNAGAPPALLY, KOLLAM.
16 SHAJI K.
AGED 41 YEARS
S/O. KASIN KUNJU, RESIDING AT AYKKAMATH
VADAKKATHIL, PUNNAKULAM, K.S. PURAM P.O.,
PRODUCTION ASSISTANT, KERAFED OIL COMPLEX,
K.S.PURAM P.O., KARUNAGAPPALLY, KOLLAM.
17 OMANA K.
AGED 54 YEARS
D/O. VALUTHAKUNJU, RESIDING AT CHANGAYIL
THEKKATHIL, PUNNAKULAM, K.S. PURAM P.O.,
PRODUCTION ASSISTANT, KERAFED OIL COMPLEX,
K.S.PURAM P.O., KARUNAGAPPALLY, KOLLAM.
18 USHA DEVI G.
AGED 53 YEARS
D/O. GOPALAN NAIR, RESIDING AT ARUN BHAVANAM,
PUNNAKULAM, K.S. PURAM P.O., PRODUCTION
ASSISTANT, KERAFED OIL COMPLEX, K.S.PURAM P.O.,
KARUNAGAPPALLY, KOLLAM.
19 KRISHNA PILLAI G.
AGED 58 YEARS
S/O. GOPALAPILLAI, RESIDING AT ESWARI BHAVANAM,
PUNNAKULAM, K.S. PURAM P.O., PRODUCTION
Con.Case(C).No.1814 OF 2020
ASSISTANT, KERAFED OIL COMPLEX, K.S.PURAM P.O.,
KARUNAGAPPALLY, KOLLAM.
20 GIRISHKUMAR C.R.
AGED 50 YEARS
S/O. CHELLAPPAN PILLAI, RESIDING AT RAGASWARI
BHAVANAM, PUNNAKULAM, K.S. PURAM P.O., PRODUCTION
ASSISTANT, KERAFED OIL COMPLEX, K.S.PURAM P.O.,
KARUNAGAPPALLY, KOLLAM.
21 PARAMESWARAN NAIR K.
AGED 52 YEARS
S/O. KUTTAPPAN NAIR, RESIDING AT RADHAKRISHNA
BHAVANAM, UNNAKULAM, K.S. PURAM P.O., PRODUCTION
ASSISTANT, KERAFED OIL COMPLEX, K.S.PURAM P.O.,
KARUNAGAPPALLY, KOLLAM.
22 RADHAKRISHNAN R.
AGED 52 YEARS
S/O. RAGHAVAN, RESIDING AT RADHAKRISHNA BHAVANAM,
UNNAKULAM, K.S. PURAM P.O., PRODUCTION ASSISTANT,
KERAFED OIL COMPLEX, K.S.PURAM P.O.,
KARUNAGAPPALLY, KOLLAM.
23 THULASEEDHARAN S.
AGED 57 YEARS
S/O. SREEDHARAN, RESIDING AT VIJAYAPURI, ADINADU
SOUTH, KATTILKADAVU P.O., PRODUCTION ASSISTANT,
KERAFED OIL COMPLEX, K.S.PURAM P.O.,
KARUNAGAPPALLY, KOLLAM.
24 JAYAPALAN K.S.
AGED 52 YEARS
S/O. KUNJUPANICKAN, RESIDING AT VAROLIL VEEDU,
PANAKULAM, K.S. PURAM P.O., PRODUCTION ASSISTANT,
KERAFED OIL COMPLEX, K.S.PURAM P.O.,
KARUNAGAPPALLY, KOLLAM.
25 PUSHPARAJAN K.
AGED 52 YEARS
S/O. KRISHNAN, RESIDING AT SOORYALAYAM, ADINADU
SOUTH, KATTILKADAVU P.O.
26 SOMASEKHARAN PILLAI J
AGED 54 YEARS
S/O. JANARDHANAN NAIR, RESIDING AT PALAPPALLIL
Con.Case(C).No.1814 OF 2020
THARAYIL, PULIOOR VANCHI, THODIYOOR P.O.,
PRODUCTION ASSISTANT, KERAFED OIL COMPLEX,
K.S.PURAM P.O., KARUNAGAPPALLY, KOLLAM.
27 PRADEEPAN V.
AGED 51 YEARS
S/O. VELAYUDHAN, RESIDING AT THUNDATHIL
VADAKKATHIL, ADINADU SOUTH, KATTILKADAVU P.O.,
PRODUCTION ASSISTANT, KERAFED OIL COMPLEX,
K.S.PURAM P.O., KARUNAGAPPALLY, KOLLAM.
28 PRAKASHAN S.
AGED 51 YEARS
S/O. SIVARAMAN, RESIDING AT OM SIVALAYAM, ADINADU
SOUTH, KATTILKADAVU P.O., PRODUCTION ASSISTANT,
KERAFED OIL COMPLEX, K.S.PURAM P.O.,
KARUNAGAPPALLY, KOLLAM.
BY ADV. SRI.P.N.MOHANAN
RESPONDENTS/RESPONDENTS:
1 RAVI KUMAR N.
AGED 62 YEARS
S/O. NANUKUTTAN NAIR, RESIDING AT INJAKKAL,
TRIVANDRUM, MANAGING DIRECTOR, KERALA
KERAKARSHAKA SAHAKARANA FEDERATION LIMITED
NO.4370, (KERAFED), KERA TOWER, WATER WORKS
COMPOUND, VELLAYAMBALAM, THIRUVANANTHAPURAM-
695033.
2 GEORGE P.J.,
AGED 56 YEARS, (FATHER'S NAME NOT KNOWN),
RESIDING AT AROOR, ALAPPUZHA DISTRICT, PLANT
MANAGER, KERALA KERAKARSHAKA SAHAKARANA
FEDERATION LIMITED NO.4370, (KERAFED), KERAFED
OIL COMPLEX, K.S. PURAM P.O., KARUNAGAPPALLY,
KOLLAM-690518.
3 MANOJ K.K, AGED 56 YEARS, (FATHER'S NAME NOT
KNOWN), RESIDING AT KOZHIKODE, PLANT MANAGER,
KERALA KERAKARSHAKA SAHAKARANA FEDERATION LIMITED
NO.4370, (KERAFED), KERAFED COCONUT COMPLEX,
MANNANKAVE P.O,
NADUVANNUR, KOZHIKODE-673614
Con.Case(C).No.1814 OF 2020
BY ADV.SRI.MANU GOVIND
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN FINALLY
HEARD ON 04.02.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
Con.Case(C).No.1814 OF 2020
JUDGMENT
It is submitted by the learned counsel for the respondents that the
representation has been disposed by passing an order dated 09.10.2020.
Taking note of said submission, the Contempt of Court Case is closed
with a direction to the respondents to communicate the order to the
petitioner.
Sd/-
A.K.JAYASANKARAN NAMBIAR
JUDGE
mns/04.02.2021
Con.Case(C).No.1814 OF 2020
APPENDIX
PETITIONER'S/S EXHIBITS:
ANNEXURE A1 A TRUE COPY OF THE EXHIBIT P2 REFERRED IN
THE WRIT PETITION.
ANNEXURE A2 A TRUE COPY OF THE EXHIBIT P3 REFERRED IN
THE WRIT PETITION.
ANNEXURE A3 A TRUE COPY OF THE JUDGMENT DATED
05/02/2020 IN WPC NO.32642/2019.
ANNEXURE A4 A TRUE COPY OF THE PETITION SUBMITTED BY
THE PETITIONERS DATED 17/02/2020.
RESPONDENTS EXHIBITS:NIL
//TRUE COPY//
P.A TO JUDGE
