Chacko Devasia vs Saneesh Joseph
2021 Latest Caselaw 4013 Ker

         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                         PRESENT

      THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

     WEDNESDAY, THE 03RD DAY OF FEBRUARY 2021 / 14TH
                        MAGHA,1942

          RP.No.550 OF 2020 IN WP(C). 13339/2018

AGAINST THE ORDER/JUDGMENT IN WP(C) 13339/2018(N) OF HIGH
                     COURT OF KERALA


REVIEW PETITIONER:

           CHACKO DEVASIA, AGED 68 YEARS
           S/O. DEVASIA, POOVELIL HOUSE, NEELOOR P.O,
           KADANADU VILLAGE, KOTTAYAM DISTRICT.

           BY ADV. SRI.P.BABU KUMAR

RESPONDENTS:

     1     SANEESH JOSEPH, AGED 33 YEARS, S/O. JOSE,
           PERUMBALLIKUNNEL, VAZHAKKULAM P.O,
           MUVATTUPUZHA

     2     BIJU VARGHESE, AGED 51 YEARS, S/O.G EORGE,
           VELLAPPALLIL HOUSE, AVOLY POST, MUVATTUPUZHA.

     3     REVENUE DIVISIONAL OFFICER, PALA 686 575

     4     THE TAHSILDAR (LAR), MEENACHIL TALUK,
           MEENACHIL , KOTTAYAM 686 577

     5     THE VILALGE OFFICER, KADANAD VILLAGE, KADANAD,
           KOTTAYAM 686 653


     THIS REVIEW PETITION HAVING BEEN FINALLY HEARD ON
03.02.2021, THE COURT ON THE SAME DAY PASSED THE
FOLLOWING:
 RP.No.550 OF 2020 IN WP(C). 13339/2018

                                ..2..




                               ORDER

Dated this the 3rd day of February 2021

The learned Counsel for the review petitioner seeks

permission to withdraw this review petition. Accordingly,

this review petition is dismissed as withdrawn.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

PR