Citation : 2021 Latest Caselaw 3997 Ker
Judgement Date : 3 February, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE A.K.JAYASANKARAN NAMBIAR
WEDNESDAY, THE 03RD DAY OF FEBRUARY 2021/14TH MAGHA,1942
W.P(C).No.27470 OF 2020(G)
PETITIONER:
SASI. K.V
AGED 54 YEARS, S/O. VASU, KIZHAKKEVALAPPIL HOUSE,
ERIYADU DESOM, ERIYADU VILLAGE, KODUNGALLOOR 680 666
BY ADV. SRI.P.I.GEORGEKUTTY
RESPONDENTS:
1 VILLAGE OFFICER
ERIYAD VILLAGE, ERRYAD P.O, KODUNGALLOOR-680 666
2 AGRICULTURAL OFFICER,
KRISHIBHAVAN, ERIYAD P.O-680 666
BY SRI.PAUL ABRAHAM VAKKANAL, GOVT. PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 03.02.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C).No.27470/2020 :: 2 ::
JUDGMENT
The learned counsel for the petitioner seeks permission to
withdraw this writ petition, without prejudice to the right of the
petitioner to approach this Court on a fresh cause of action
arising. Permission is granted, and the writ petition is dismissed
as withdrawn, without prejudice to the right of the petitioner
reserved above.
Sd/-
A.K.JAYASANKARAN NAMBIAR JUDGE
prp/3/2/2021 W.P.(C).No.27470/2020 :: 3 ::
APPENDIX
PETITIONER'S EXHIBITS:
EXHIBIT P1 THE TRUE COPY OF THE SALE DEEDNO. 3185 OF 2006 DATED 31.7.2006.
EXHIBIT P2 THE TRUE COPY OF THE TAX RECEIPT FOR PAYMENT OF LAND TAX IN RESPECT OF THE SAID PROPERTY WITH TANDAPER.
EXHIBIT P3 THE TRUE COPY OF POSSESSION CERTIFICATE ISSUED FROM THE 1ST RESPONDENT WITH SKETCH DATED 1.1.2020.
EXHIBIT P4 THE PHOTOGRAPHS THE PROPERTY SHOWING THE LYE AND NATURE OF THE LAND.
EXHIBIT P5 THE TRUE COPY OF THE REPRESENTATION TO THE MINISTER OF REVENUE DEPARTMENT DATED 17.1.2008.
EXHIBIT P6 THE TRUE COPY OF THE CERTIFICATE DATED 17.1.2008 KERALA GRAMIN BANK, KODUNGALLUR DATED 27.11.2020.
EXHIBIT P7 THE TRUE COPY OF THE CERTIFICATE ISSUED BY THE AGRICULTURAL OFFICER, ERIYAD DATED 5.6.2018.
EXHIBIT P8 THE TRUE COPY OF THE REPRESENTATION MADE TO THE 1ST RESPONDENT DATED 28.11.2020.
EXHIBIT P9 THE TRUE COPY OF THE JUDGMENT IN W.P.C NO.
18080 OF 2017 DATED 3.1.2018. W.P.(C).No.27470/2020 :: 4 ::
EXHIBIT P10 THE TRUE COPY OF THE JUDGMENT IN W.P.C NO.
19752 OF 2020 OF THIS COURT.
RESPONDENTS EXHIBITS: NIL.
//TRUE COPY//
P.S. TO JUDGE
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!