Thachuparamban Ummer vs State Of Kerala Represented By The ...
2021 Latest Caselaw 3944 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

              THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

    WEDNESDAY, THE 03RD DAY OF FEBRUARY 2021 / 14TH MAGHA,1942

                       WP(C).No.5283 OF 2015(I)


PETITIONER:

               THACHUPARAMBAN UMMER
               S/O. ALAVI
               THACHUPARAMBAN HOUSE, PALLIKKUNNU, WANDOOR POST ,
               NILAMBUR TALUK, MALAPPURAM DISTRICT.

               BY ADV. SHRI.SUNIL KUMAR A.G

RESPONDENTS:

      1        STATE OF KERALA REPRESENTED BY THE ADDITIONAL CHIEF
               SECRETARY TO GOVERNMENT, ENVIRONMENT FOREST AND WILD
               LIFE DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM .
               (STATE ENVIRONMENT IMPACT ASSESSMENT AUTHORITY
               (SEIAA) DIRECTORATE OF ENVIRONMENT,
               THIRUVANANTHAPURAM- 695024.)

      2        THE DISTRICT COLLECTOR COLLECTORATE MALAPPURAM UP
               HILL,MALAPPURAM DISTRICT PIN 676505.

      3        THE SUB COLLECTOR SUB COLLECTOR OFFICE PERINTHALMANNA
               POST,MALAPPURAM DISTRICT PIN 679322.

      4        THE TAHSILDAR TALUK OFFICE
               NILAMBUR, NILAMBUR P.O. MALAPPURAM DISTRICT PIN
               679329.

      5        THE VILLAGE OFFICER WANDOOR VILLAGE
               WANDOOR P.O. MALAPPURAM DISTRICT PIN 679328.

      6        THE GEOLOGIST MANJERI P.O.
               MALAPPURAM DISTRICT PIN 676121.

      7        THE WANDOOR GRAMA PANCHAYATH WANDOOR POST
               MALAPPURAM,DISTRICT REPRESENTED BY ITS SECRETARY PIN
               679328.

      8        SRI.KUTTASSERI MUHAMMED KUNJI
               S/O.MUHAMMED, KUTTASSERY HOUSE, PALLIKKUNNU, WANDOOR
               P.O. MALAPPURAM DISTRICT PIN 679328.
 WP(C).No.5283 OF 2015(I)

                                       2

                R8   BY   ADV. SRI.U.K.DEVIDAS
                R7   BY   ADV. SRI.T.KRISHNAN UNNI SR.
                R7   BY   ADV. SRI.SAJU.S.A
                R7   BY   ADV. SMT.P.M.SHAHIDA
                R7   BY   ADV. SMT.MEENA.A.
                R7   BY   ADV. SRI.VINOD RAVINDRANATH
                R7   BY   ADV. SRI.ROHIT NANDAKUMAR
                R1   TO   R6 BY ADV.SRI.K.J.MANURAJ,GP

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD        ON
03.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.5283 OF 2015(I)

                                         3




                           W.P.(C) No.5283 of 2015
                     ------------------------------------------


                               JUDGMENT

The learned counsel for the parties submit that the petitioner

is no more. The writ petition, in the circumstances, is dismissed as

abated.

Sd/-

P.B.SURESH KUMAR

Mn JUDGE WP(C).No.5283 OF 2015(I)

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 EXT.P1 THE TRUE COPY OF THE TAX RECEIPT FR THE YEAR 2014-15 ISSUED BY THE 5TH RESPONDENT TO THE PETITIONER.

EXHIBIT P2 EXT.P2 THE TRUE COPY OF THE BUILDING TAX RECEIPT FOR THE YEAR 2013-2014 ISSUED BY THE 7TH RESPONDENT TO THE PETITIONER.

EXHIBIT P3 EXT.P3 THE TRUE COPY OF THE REPORT DATED 11.06.2013 OF THE 5TH RESPONDENT.

EXHIBIT P4 EXT.P4 THE TRUE COPY OF THE ORDER NO.K-

1331/11 DATED 05/07/2013 OF THE 3RD RESPONDENT.

EXHIBIT P5 EXT.P5 THE TRUE COPY OF THE ORDER NO.J-

1331/11 DATED 17/06/2014 OF THE 3RD RESPONDENT.

EXHIBIT P6 EXT.P6 THE TRUE COPY OF THE GOVERNMENT ORDER G.O.(MS) 02/2014/ENVT DATED 21.02.2014.

EXHIBIT P7 EXT.P7 THE TRUE COPY F THE PHOTOGRAPHS OF THE ILLEGAL CONSTRUCTION AND EXCAVATION BY THE 8TH RESPONDENT.

EXHIBIT P8 EXT.P8 THE TRUE COPY OF THE REPRESENTATION DATED 24/10/2014 SUBMITTED BY THE PETITIONER TO THE 3RD RESPONDENT.

EXHIBIT P9 EXT.P9 THE TRUE COPY OF THE REPRESENTATION DATED 24/10/2014 SUBMITTED BY THE PETITIONER TO THE 7TH RESPONDENT //TRUE COPY// PA TO JUDGE