Jismy Antony vs The University Of Calicut
2021 Latest Caselaw 3843 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

     TUESDAY, THE 02ND DAY OF FEBRUARY 2021 / 13TH MAGHA,1942

                        WP(C).No.386 OF 2020(W)


PETITIONER:

               JISMY ANTONY,
               AGED 23 YEARS
               D/O. P.P. ANTONY, PANENGADAN HOUSE, PUZHACAKL P.O.
               THRISSUR 680 553.

               BY ADV. SHRI.M.C.JOHN

RESPONDENTS:

      1        THE UNIVERSITY OF CALICUT
               REPRESENTED BY ITS REGISTRAR, CALICUT UNIVERSITY
               CAMPUS, CALICUT 673 635.

      2        CENTRE FOR COMPUER SCIENCE AND INFORAMTION
               TECHNOLOGY, DR. JOHN MATHAI CENTRE, ARANATTUKARA,
               THRISSUR 680 618,
               REPRESENTED BY ASSOCIATE COORDINATOR.

               R1 BY SRI.P.C.SASIDHARAN, SC, CALICUT UNIVERSITY

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
02.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.386 OF 2020(W)

                                     2




                               JUDGMENT

Dated this the 2nd day of February 2021

It is submitted by the learned counsel for the petitioner

that this writ petition is not pressed.

Accordingly, this writ petition is dismissed as not pressed.

Sd/-

ANU SIVARAMAN JUDGE SVP WP(C).No.386 OF 2020(W)

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE CONSOLIDATED GRADE CARD DATED 16.05.2019.

EXHIBIT P2 TRUE COPY OF THE CHALAN RECEIPTS DATED 19.06.2019.

EXHIBIT P3 TRUE COPY OF THE COURSE CERTIFICATE DATED 11.10.2019 ISSUED TO PETITIONER BY 2ND RESPONDENT.

EXHIBIT P4 TRUE COPY OF THE REPRESENTATION DATED 03.01.2020 SUBMITTED TO FIRST RESPONDENT (WITH TRANSLATION).