Sandhya K.C. vs Vijeesh K.K.
2021 Latest Caselaw 3834 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

          THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                                   &

                   THE HONOURABLE MR.JUSTICE C.S.DIAS

     TUESDAY, THE 02ND DAY OF FEBRUARY 2021 / 13TH MAGHA,1942

                       Mat.Appeal.No.948 OF 2015

                AGAINST THE JUDGMENT IN O.P.NO.796/2013
                        OF FAMILY COURT, KANNUR
                                --------


APPELLANT/S:

                SANDHYA K.C., AGED 31 YEARS,
                D/O.LATE DAMODHARAN,
                RESIDING AT KAVINCHAL HOUSE,
                P.O.KADANNAPPALLY, KANNUR,
                PIN-670 501.

                BY ADVS.
                SRI.SANTHEEP ANKARATH
                SRI.ARUN MATHEW VADAKKAN


RESPONDENT/S:

                VIJEESH K.K., AGED 36 YEARS,
                S/O.LATE KUNHIRAMAN,
                RESIDING AT KUNIYIL HOUSE,
                P.O. MEPPAYIL, VADAKARA,
                KOZHIKODE DISTRICT, PIN-673 104.

                BY ADV. SRI.T.MANOJ KUMAR


THIS MATRIMONIAL APPEAL HAVING BEEN FINALLY HEARD ON 02.02.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 Mat.Appeal.No.948/2015           2




                           JUDGMENT

Dated this the 2nd day of February 2021

The learned counsel for the appellant submits

that the matter has become infructuous.

Accordingly, the Mat.Appeal is dismissed as

infructuous.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

Sd/-

C.S.DIAS

JUDGE

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