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Sheeja vs Shoukath Ali
2021 Latest Caselaw 3804 Ker

Citation : 2021 Latest Caselaw 3804 Ker
Judgement Date : 2 February, 2021

Kerala High Court
Sheeja vs Shoukath Ali on 2 February, 2021
                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

          THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                                   &

                   THE HONOURABLE MR.JUSTICE C.S.DIAS

     TUESDAY, THE 02ND DAY OF FEBRUARY 2021 / 13TH MAGHA,1942

                       Mat.Appeal.No.973 OF 2014

  AGAINST THE ORDER/JUDGMENT IN OP 825/2012 DATED 19-07-2014 OF
                   FAMILY COURT, IRINJALAKUDA


APPELLANT/S:

                SHEEJA, AGED 40 YEARS,
                D/O. VADAKKUNCHERIL KOCHUMOIDEEN,
                NEAR CHERAMAN MASJID, METHALA VILLAGE,
                KODUNGALLOOR TALUK, (EMPLOYED AT P.O. BOX 81, POSTAL
                CODE 110, SULTANATE OF OMAN) REPRESENTED BY POWER OF
                ATTORNEY HOLDER KOCHUMOIDEEN, AGED 66 YEARS, S/O.
                ABDU KUNJU, VADAKKUMCHERI VEEDU, METHALA VILLAGE,
                KODUNGALLOOR TALUK.

                BY ADVS.
                SRI.T.M.RAMAN KARTHA
                SMT.O.A.NURIYA
                SMT.SYAMA MOHAN

RESPONDENT/S:

      1         SHOUKATH ALI,
                AGED 47 YEARS,
                S/O.POKKAKKILLATHU ABDUL RAHIMAN,
                THALIKULAM VILLAGE & DESOM, CHAVAKKAD TALUK,
                (PRESENTLY EMPLOYED AT ATHAR AL SHARAQ P.O BOX NO.
                257, POSTAL CODE 619, SULTANATE OF OMAN)

      2         ABDUL RAHIMAN,
                AGED 71 YEARS,
                S/O.POKKAKKILATHU KUNJU MOIDU,
                THALIKULAM VILLAGE & DESOM,
                CHAVAKKAD TALUK - 680 506.

                R1-R2 BY ADV.SMT.EMIL STANLEY
                R1-2 BY ADV. SMT.A.D.DIVYA

    THIS MATRIMONIAL APPEAL HAVING BEEN FINALLY HEARD            ON
    02.02.2021, ALONG WITH Mat.Appeal.971/2014, THE COURT ON      THE
    SAME DAY DELIVERED THE FOLLOWING:
 Mat.Appeal.No.971, 973 of 2014      2


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                 PRESENT

           THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                                    &

                  THE HONOURABLE MR.JUSTICE C.S.DIAS

     TUESDAY, THE 02ND DAY OF FEBRUARY 2021 / 13TH MAGHA,1942

                       Mat.Appeal.No.971 OF 2014

  AGAINST THE ORDER/JUDGMENT IN OP 826/2012 DATED 19-07-2014 OF
                   FAMILY COURT, IRINJALAKUDA


APPELLANT/S:

                SHEEJA,
                AGED 38 YEARS,
                D/O.VADAKKUNCHERIL KOCHUMOIDEEN,
                NEAR CHERAMN MASJID, METHALA VILLAGE,
                KODUNGALLOOR TALUK. (EMPLOYED AT P.O.BOX 81, POSTAL
                CODE 110, SULTANATE OF OMAN), REPRESENTED BY POWER
                OF ATTORNEY HOLDER KOCHUMOIDEEN, AGED 66 YEARS,
                S/O.ABDU KUNJU, VADAKKUMCHERI VEEDU,
                METHALA VILLAGE, KODUNGALLUR TALUK.

                BY ADVS.
                SRI.T.M.RAMAN KARTHA
                SMT.O.A.NURIYA

RESPONDENT/S:

                SHOUKATH ALI,
                AGED 45 YEARS,
                S/O.OKKAKKILLATHU ABDUL RAHIMAN,
                THALIKULAM VILLAGE, CHAVAKKAD TALUK, (PRESENTLY
                EMPLOYED AT ATHAR AL SHARAQ, P.O.BOX NO.257, POSTAL
                CODE: 619, SULTANATE OF OMAN).


     THIS MATRIMONIAL APPEAL HAVING BEEN FINALLY HEARD ON
     02.02.2021, ALONG WITH Mat.Appeal.973/2014, THE COURT ON
     THE SAME DAY DELIVERED THE FOLLOWING:
 Mat.Appeal.No.971, 973 of 2014      3




                                 JUDGMENT

[Mat.Appeal.973/2014, Mat.Appeal.971/2014] Dated this the 2nd day of February, 2021

A.Muhamed Mustaque, J.

Dismissed as not pressed.

Sd/-

A.MUHAMED MUSTAQUE JUDGE

C.S.DIAS JUDGE DG

 
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