Citation : 2021 Latest Caselaw 3787 Ker
Judgement Date : 2 February, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
TUESDAY, THE 02ND DAY OF FEBRUARY 2021 / 13TH MAGHA,1942
OP(C).No.86 OF 2021
AS 76/2018 OF SUB COURT, KANNUR
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PETITIONERS/RESPONDENTS NOS.2 AND 3:
1 M. C. SUDHAKARAN
AGED 81 YEARS
S/O. LATE JANAKI, RESIDING AT MANGOOL HOUSE,
ARAYEMBETH, KOTTALI ROAD, P. O. CHIRAKKAL, KANNUR -
670011.
2 M. C. PRASANNA NARENDRAN
AGED 77 YEARS
D/O. LATE JANAKI, RESIDING AT PADMA VIHAR,
NEAR ST. THERASAS SCHOOL, BURNASERRY,
KANNUR - 670013.
BY ADV. SRI.K.RAJESH SUKUMARAN
RESPONDENTS/APPELLANT/RESPONDENTS NOS.1,4 TO 22:
1 SAHALA SUJITH
AGED 46 YEARS
D/O. LATE P. C. SAHADEVAN, HOUSEWIFE, RESIDING AT
ACHUTHA NILAYAM, PALLIYAMOOLA, KANNUR - 670014.
2 RADHA GANGADHARAN
AGED 92 YEARS
D/O. LATE JANAKI, RESIDING AT PRAYAG, BEHIND CHINMAYA
WOMENS COLLEGE, TALAP, KANNUR - 670002.
3 ANIL KALANGOT MANGOOL
S/O. LATE M. C. SOUDAMINI, RESIDING AT ANAND, KOTTETH
MOTTA, CHETTIPEEDIKA, P. O. PALLIKUNNU, KANNUR - 670
004.
4 SREELA SHUBAKARAN
AGED 58 YEARS
D/O. LATE M. C. SOUDAMINI, RESIDING AT ANAND, KOTTETH
MOTTA, CHETTIPEEDIKA, P. O. PALLIKUNNU, KANNUR - 670
004.
OP(C).No.86 OF 2021
5 DEEPA NIRMAL
W/O. LATE DR. K. M. NIRMAL, OFFICE ASSISTANT,
SOUPARNIKA, CHETTIPEEDIKA, P. O. PALLIKUNNU,
KANNUR - 670 004.
6 DR. KANYA NIRMAL
AGED 30 YEARS
D/O. LATE DR. K. M. NIRMAL, OFFICE ASSISTANT,
SOUPARNIKA, CHETTIPEEDIKA, P. O. PALLIKUNNU,
KANNUR - 670 004.
7 DAYADHA NIRMAL
AGED 23 YEARS
D/O. LATE DR. K. M. NIRMAL, SOUPARNIKA,
CHETTIPEEDIKA, P. O. PALLIKUNNU, KANNUR - 670 004.
8 SAJETH NIRMAL
AGED 19 YEARS
S/O. LATE DR. K. M. NIRMAL, SOUPARNIKA,
CHETTIPEEDIKA, P. O. PALLIKUNNU, KANNUR - 670 004.
9 P. C. PADMAJA PRABHAKARAN
AGED 79 YEARS
D/O. LATE JANAKI, C/O. VINAYAKRISHNAN,
ADITHIYA TOWERS, OPP. CIVIL STATION,
KANNUR - 670 002.
10 SHOBANA RAJAN
AGED 75 YEARS
D/O. LATE JANAKI, THUSHARA, BEHIND JAIL QUARTERS,
P. O. PALLIKUNNU, KANNUR - 670 004.
11 M. C. RAGINI HARIDAS
AGED 71 YEARS
D/O. LATE JANAKI, C/O. VINAYAKRISHNAN, ADITHIYA
TOWERS, OPP. CIVIL STATION, KANNUR - 670 002.
12 M. C. VINAYAKRISHNAN
AGED 67 YEARS
S/O. LATE JANAKI, C/O. VINAYAKRISHNAN, ADITHIYA
TOWERS, OPP. CIVIL STATION, KANNUR - 670 002.
13 SARITHA SAMEER
D/O. LATE P. C. SAHADEVAN, TEACHER, DELHI PUBLIC
SCHOOL, NYATI ESTATE, MUHAMMED WADI, UNDRI, POONA -
411060, MAHARASHTRA.
14 SMITHA SURESH BABU
AGED 60 YEARS
D/O. M.C.SOUDAMINI, RESIDING AT SHANTHI, OPP. GOVT.
BRENNEN COLLEGE, P. O. DHARMADAM, KANNUR - 670 106.
OP(C).No.86 OF 2021
15 PREMAJA PRABHAKARAN
AGED 78 YEARS
W/O. M. C. PRABHAKARAN, PRASANNALAYAM,
KANNOTHUMCHAL ROAD, P. O. CHOVVA, KANNUR - 670 006.
16 SOBHANA SAHADEVAN
W/O. LATE P. C. SHADEVAN, NYATI ESTATE, MUHAMMED
WADI, UNDRI, POONA - 411 060, MAHARASHTRA.
17 SRISHA SANIL
AGED 60 YEARS
D/O. LATE YAMUNA KARUNAKARAN, TEMPLE ROAD, ADOOR P.
O., KADACHIRA, KANNUR - 670 621.
18 SUMESH KARUNAKARAN
AGED 59 YEARS
S/O. LATE YAMUNA KARUNAKARAN, TEMPLE ROAD, ADOOR P.
O., KADACHIRA, KANNUR - 670 621.
19 VIVEK KARUNAKARAN
AGED 56 YEARS
S/O. LATE YAMUNA KARUNAKARAN, TEMPLE ROAD, ADOOR P.
O., KADACHIRA, KANNUR - 670 621.
20 ROHITH KARUNAKARAN
AGED 54 YEARS
S/O. LATE YAMUNA KARUNAKARAN, TEMPLE ROAD, ADOOR P.
O., KADACHIRA, KANNUR - 670 621.
21 SNEHA RAJEEV
AGED 52 YEARS
D/O. LATE YAMUNA KARUNAKARAN, TEMPLE ROAD, ADOOR P.
O., KADACHIRA, KANNUR - 670 621.
R3-10, R15 BY ADV. SRI.R.SREEHARI
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 02.02.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
SATHISH NINAN, J.
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O. P. (C) No.86 of 2021
==================
Dated this the 2nd day of February, 2021
JUDGMENT
All that the petitioners seek for is an
expeditious disposal of AS 76/2018 pending on the files of the Sub Court, Kannur.
2. The report called for through the Registry
indicates that, notice to respondents 4, 5, 14 and
17 is not yet served in the appeal. The petitioners
are aged 81 years and 77 years respectively. The
appellate court shall expedite the steps and make
every endeavour to have the appeal disposed of
without delay.
Original petition is disposed of as above.
Sd/-
SATHISH NINAN JUDGE
kns/-
//True Copy// P.S. to Judge OP(C).No.86 OF 2021
APPENDIX PETITIONER'S/S EXHIBITS:
EXHIBIT P1 COPY OF THE APPEAL MEMORANDUM IN AS 76/2018 PENDING BEFORE THE SUBORDINATE JUDGES COURT, KANNUR.
EXHIBIT P2 COPY OF THE DAILY STATUS DATED 14.02.2020 OF THE SUB JUDGE, KANNUR IN AS 76/2018.
EXHIBIT P3 COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER.
EXHIBIT P4 COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER.
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