Saturday, 02, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

V.J.Joy vs State Of Kerala
2021 Latest Caselaw 3737 Ker

Citation : 2021 Latest Caselaw 3737 Ker
Judgement Date : 2 February, 2021

Kerala High Court
V.J.Joy vs State Of Kerala on 2 February, 2021
                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                  THE HONOURABLE SMT. JUSTICE P.V.ASHA

      TUESDAY, THE 02ND DAY OF FEBRUARY 2021 / 13TH MAGHA,1942

                        WP(C).No.2646 OF 2021(E)


PETITIONER:

               V.J.JOY,
               S/O. LATE V.K. JOSEPH, VAKAYIL HOUSE, MANJUMMEL P.O,
               UDYOGAMANDAL, ERNAKULAM DISTRICT, PIN - 683501.

               BY ADVS.
               SRI.A.C.DEVY
               SRI.A.M.ABDULLA
               SRI.K.R.RAMISH

RESPONDENTS:

      1        STATE OF KERALA
               REPRESENTED BY SECRETARY TO GOVERNMENT, PWD
               DEPARTMENT, GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM DISTRICT, PIN - 695001,

      2        THE SUPERINTENDING ENGINEER,
               PUBLIC WORKS DEPARTMENT, ROADS AND BRIDGES, CENTRAL
               CIRCLE, ALUVA, PIN - 683101.



               SMT.VINITHA.B, GP

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
02.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.2646 OF 2021(E)

                              2




                           JUDGMENT

Dated this the 2nd day of February 2021

The learned counsel appearing for the

petitioner seeks permission to withdraw the Writ

Petition. Permission is granted.

Accordingly, the Writ Petition is dismissed as

withdrawn with liberty to the petitioner to file

afresh.

Sd/-

P.V.ASHA JUDGE DM WP(C).No.2646 OF 2021(E)

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 A PHOTO COPY OF THE RENEWED LICENSE FROM 31.03.2010 TO 31.03.2017 ISSUED BY THE SUPERINTENDING ENGINEER, PUBLIC WORKS DEPARTMENT, ROADS AND BRIDGES, CENTRAL CIRCLE, ALUVA DATED 19.07.2008.

EXHIBIT P2 A TRUE COPY OF APPLICATION FOR RENEWAL DATED 19.08.2019.

EXHIBIT P3 A TRUE COPY OF THE JUDGMENT IN WP(C) NO.

7331/2019 OF THIS HON'BLE COURT DATED 27.03.2019.

EXHIBIT P4 A TRUE COPY OF THE ORDER IN RP NO.

466/2019 IN WP(C) NO. 7331/2019 ALONG WITH OTHER CONNECTED CASES DATED 22.08.2019.

EXHIBIT P5 A TRUE COPY OF THE LETTER NO. A1-

3397/2020 DATED 25.11.2020 FROM THE 2ND RESPONDENT'S OFFICE.

RESPONDENTS EXIBITS : NIL

//TRUE COPY//

PA TO JUDGE

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter